R.Karthik vs. The State Tax Officer (Enquiry)
Original PDF →WP(C)/19391/2019HC KeralaGSTCNR KLHC01049632201916 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI6 pages
DATED 5.6.2018 ISSUED BY THE RESPONDENT. EXHIBIT P2 AOF THE PENALTY ORDER DATED 5.6.2018. RESPONDENT'S EXHIBITS: NIL \\// PA TO JUDGE PV
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.