M/S.Process Color Hologram vs. The Assistant Commissioner, Kerala GST Department
Original PDF →WP(C)/19469/2019HC KeralaGSTCNR KLHC01049869201917 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
NO.32071521712-13 DATED 30/03/2019. EXHIBIT P2OF THE APPEAL MEMORANDUM IN FORM NO.29 DATED 27/04/2019 FOR THE YEAR 2012-13. EXHIBIT P3OF THE STAY PETITION IN FORM NO.30 DATED 27/04/2019 FOR THE YEAR 2012-
13.
EXHIBIT P4OF THE DEMAND NOTICE NO.A5- 1636/19 IN FORM NO.1 DATED 10/06/2019.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.