Tvs Srichakra LTD. vs. The Assistant State Tax Officer
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE TUE AY, THE 23RD DAY OF JULY 2019 / 1ST SRAVANA, 1941 WP(C).No.20046 of 2019 PETITIONER: TVS SRICHAKRA LTD., NEERAMANKARA, KARAMANA, THIRUVANANTHAPURAM DISTRICT, REPRESENTED BY ITS AUTHORISED SIGNATORY S.GOPALAKRISHNAN. BY ADVS. SRI.S.ANIL KUMAR (TRIVANDRUM) SRI.M.RAJAGOPAL RESPONDENT: THE ASSISTANT STATE TAX OFFICER, SURVEILLANCE SQUAD, STATE GOODS AND SERVICES TAX DEPARTMENT, KUMALI, IDUKKI DISTRICT - 685
OTHER PRESENT: GP. DR. THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.07.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.20046 of 2019 -2- JUDGMENT Petitioner approached this Court aggrieved by a detention order under the GST Act.
The facts and circumstance of the case is that the goods referred in the impugned notice shall be released to the petitioner on furnishing the bank guarantee. The matter of adjudication shall be considered within a period of one month after hearing the parties. The writ petition is disposed of as above. A.MUHAMED MUSTAQUE JUDGE SJ
WP(C).No.20046 of 2019 -3- APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF REGISTRATION CERTIFICATE UNDER THE GST ACT. EXHIBIT P2 COPY OF INVOICE DATED 10/07/2019 ISSUED BY M/S.TVS SRICHAKRA LTD. EXHIBIT P3 COPY OF THE E-WAY BILL DATED 10/07/2019. EXHIBIT P4 COPY OF FREIGHT BILL ISSUED BY M/S.TVS SUPPLY CHAIN SOLUTIONS LIMITED, MADURAI, DATED 10/07/2019. EXHIBIT P5 COPY OF BILL DATED 14/07/2019 ISSUED BY M/S.SREE VINAYAKA AUTO DIESEL WORKS, OTTANCHATHRAM, TAMIL NADU. EXHIBIT P6 COPY OF THE STATEMENT DATED 15/07/2019 OF THE DRIVER IN MOV-01. EXHIBIT P7 COPY OF THE ORDER DATED 15/07/2019 ISSUED BY THE RESPONDENT IN GST MOV-02. EXHIBIT P8 COPY OF DETENTION ORDER DATED 15/07/2019 ISSUED BY THE RESPONDENT. EXHIBIT P8 A COPY OF NOTICE DATED 15/07/2019 ISSUED BY THE RESPONDENT U/S. 129(3) OF THE CGST/SGST ACT. EXHIBIT P9 COPY OF REPLY DATED 16/07/2019. EXHIBIT P10 COPY OF ORDER IN GST MOV 09 DATED 18/07/2018 ISSUED BY THE RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.