Icones Equipments vs. The Assistant. State Tax Officer
Original PDF →WP(C)/20295/2019HC KeralaGSTCNR KLHC01051911201924 July 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE3 pages
NO.SCN.GST.12/2018-19
ORDER
DATED 18.06.2019 FOR THE YEAR 2018-19 PASSED BY THE 2ND RESPONDENT TO THE PETITIONER. EXHIBIT P4OF THE APPEAL FILED ALONG WITH REQUEST FOR STAY DATED 18.07.2019 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT AGAINST EXHIBIT - P3 ORDER FOR THE YEAR 2018-19. EXHIBIT P5OF THE BANK GUARANTEE DATED 29.09.2018 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT. RESPONDENT(S0' EXHIBITS :- NIL SMA
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.