M/S. Red Bee Enterprises vs. The Assistant Commissioner Of State Tax
Original PDF →WP(C)/20290/2019HC KeralaGSTCNR KLHC01051873201925 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI6 pages
DT.10.06.2019 FOR 2013. 14. RESPONDENTS'S/S EXHIBITS: NIL
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.