Icones Equipments vs. The Assistant Commissioner
Original PDF →WP(C)/19901/2019HC KeralaGSTCNR KLHC01050898201925 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
NO.KVATA.1321/18 DATED 31.05.2019 FOR THE YEAR 2015-16 PASSED BY THE 2ND RESPONDENT TO THE PETITIONER EXHIBIT P3OF THE 2ND APPEAL DATED 13.07.2019 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT EXHIBIT P4OF THE STAY PETITION DATED 13.07.2019 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.