M/S. Crescent Construction Company vs. Asst Commissioner (Works Contract)
Original PDF →WP(C)/20500/2019HC KeralaGSTCNR KLHC01052504201926 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI4 pages
32011309012/2012-13 DATED 23.03.2019 OF THE 1ST RESPONDENT. EXHIBIT P2 COPY OF THE MEMORANDUM OF APPEAL DATED 16.04.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER. EXHIBIT P3 COPY OF THE STAY PETITION DATED 16.04.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P2 APPEAL. EXHIBIT P4 COPY OF THE REVENUE RECOVERY NOTICE NO.RRC NO.2019/9386/01 DATED 10.07.2019 ISSUED BY THE 3RD RESPONDENT. RESPONDENT'S EXHIBITS: NIL //// PA TO JUDGE
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