Suresh Kumar S vs. The Elampalloor Grama Panchayath
Original PDF →NO.PCB/KO/CTO/G/1145/2010 DATED 26.08.2016 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER EXHIBIT P3 THEOF THE RENEWAL OF CONSENT NO.PCB/KO/CTO/G/1145/2010 DATED 17.08.2017 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER EXHIBIT P4 THELICENSE NO.B3-1510/17 DATED 06.12.2017 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER EXHIBIT P5 THEOF LICENSE NO.B3-1639/18 DATED 22.05.2018 FOR THE PERIOD 2018- 2019 UPTO 31.03.2019 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P6 THEOF LICENSE FOR THE PERIOD 01.04.2019 TO 30.06.2019 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P7 THEOF GST REGISTRATION NO.32DNHPS6097CIZS DATED 04.12.2018 ISSUED BY THE STATE TAX OFFICER, KUNDARA TO THE PETITIONER EXHIBIT P8 THEOF TAX RECEIPT DATED 29.04.2019 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P9 THEOF MEMORANDUM OF APPEAL NO.19/2017 FILED BY THE 4TH RESPONDENT BEFORE THE HON'BLE AIR APPELLATE AUTHORITY, THIRUVANANTHAPURAM EXHIBIT P10 THEOF THE COMMISSION REPORT AND SKETCH IN JUNE 2018 SUBMITTED BY THE COMMISSIONER ADVOCATE BEFORE THE HON'BLE POLLUTION CONTROL BOARD.
WP(C).No.18997 OF 2019(Y) : 8 : EXHIBIT P11 THEOF THE ORDER DATED 26.07.2019 IN APPEAL NO.19/2017 OF THE AIR APPELLATE AUTHORITY, THIRUVANANTHAPURAM RESPONDENTS'
EXHIBITS: NIL //// P.A. To Judge Bb
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