A.T.Henry vs. District Collector
Original PDF →WP(C)/20507/2019HC KeralaGSTCNR KLHC01052505201927 August 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE5 pages
DATED 20.01.2015. ANNEXURE R3(D) A TRUE PHOTOCOPY OF THE GOVERNMENT ORDER ALONG WITH THE APPENDIX ATTACHED THERETO. ANNEXURE R3(E) TRUE PHOTOCOPY OFTHE AWARD PASSED BY THE LAND ACQUISITION OFFICER ON 22.07.2019. ////
P.A.TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.