M/S. Serms Infrastucture PVT.LTD. vs. Asst. Commissioner (Works Contract)

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WP(C)/25156/2019HC KeralaGSTCNR KLHC01065113201923 September 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages

32011327719/2011-12 DATED 29.03.2019 OF THE 1ST RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P2 COPY

OF THE ASSESSMENT

ORDER 32011327719/2012-13 DATED 29.03.2019 OF THE 1ST RESPONDENT FOR THE YEAR 2012-13. EXHIBIT P3 COPY OF THE MEMORANDUM OF APPEAL DATED 29.05.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER. EXHIBIT P4 COPY OF THE DELAY CONDONATION PETITION DATED 29.05.2019 FILED BY THE PETITIONER IN EXT.P3 APPEAL. EXHIBIT P5 COPY OF THE STAY PETITION DATED 29.05.2019 FILED BY THE PETITIONER IN EXT.P3 APPEAL. EXHIBIT P6 COPY OF THE MEMORANDUM OF APPEAL DATED 29.05.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P2 ORDER. EXHIBIT P7 COPY OF THE DELAY CONDONATION PETITION DATED 29.05.2019 FILED BY THE PETITIONER IN EXT.P6 APPEAL. EXHIBIT P8 COPY OF THE STAY PETITION DATED 29.05.2019 FILED BY THE PETITIONER IN EXT.P6 APPEAL. EXHIBIT P9 COPY OF THE REVENUE RECOVERY NOTICE NO.RRC NO.2019/9562/01 DATED 10.07.2019 ISSUED BY THE 3RD RESPONDENT BASED ON EXT.P1 ORDER (WITH TRANSLATION). EXHIBIT P10 COPY OF THE REVENUE RECOVERY NOTICE NO.RRC NO.2019/9563/01 DATED 19.07.2019 ISSUED BY THE 3RD RESPONDENT BASED ON EXT.P2 ORDER (WITH TRANSLATION). RESPONDENTS EXHIBITS:NIL //// P.A TO JUDGE

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