Subramaniam M. vs. The State Tax Officer
Original PDF →WP(C)/25476/2019HC KeralaGSTCNR KLHC01066057201925 September 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR5 pages
DATED 05-05-2018 ISSUED BY THE RESPONDENT EXHIBIT P2 AOF THE PENALTY ORDER DATED 05-05-2018 EXHIBIT P3 AOF THE NOTICE OF DEMAND DATED 05-05-2018
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.