S.Sunil Kumar vs. State Tax Officer
Original PDF →WP(C)/26462/2019HC KeralaGSTCNR KLHC01068637201904 October 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
NO.32010957753/2015-16 DATED 17.12.2018 OF THE IST RESPONDENT. EXHIBIT P2 COPY OF THE MEMORANDUM OF APPEAL DATED 1.7.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER. EXHIBIT P3 COPY OF THE DELAY CONDONATION PETITION DATED 1.7.2019 FILED IN EXT.P2 APPEAL. EXHIBIT P4 COPY OF THE STAY PETITION DATED 1.7.2019 FILED IN EXT.P2 APPEAL. EXHIBIT P5 COPY OF THE REVENUE RECOVERY NOTICE NO.RRC NO.12/19-20 DATED 24.6.2019 ISSUED BY THE 3RD RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.