Anila Salgunan vs. The State Tax Officer
Original PDF →WP(C)/26614/2019HC KeralaGSTCNR KLHC01069160201909 October 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
NO.32080877008/2014-15 DATED 28.9.2016 ISSUED BY THE IST RESPONDENT FOR THE YEAR 2014-15. EXHIBIT P2OF THE IST APPEAL DATED 3.11.2016 FOR THE YEAR FILED BY THE PETITIONER BEFORE 2ND RESPONDENT. EXHIBIT P3OF THE POSTING NOTICE NO.KVAT 826/16 DATED 5.11.2018 ISSUED BY THE IST RESPONDENT TO THE PETITIONER. EXHIBIT P4OF THE APPELLATE ORDER KVAT NO.826/16 DATED 28.11.2018 FOR THE YEAR 2014-15 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.