Epsilon Diagnostics vs. The Assistant Commissioner
Original PDF →WP(C)/26792/2019HC KeralaGSTCNR KLHC01069486201910 October 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
PASSED BY THE 1ST RESPONDENT DATED 26.04.2019 EXHIBIT P2OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 14.05.2019 EXHIBIT P3OF THE INTERLOCUTORY APPLICATION FOR STAY FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 14.05.2019 EXHIBIT P4OF R.R.NOTICE SERVED TO THE 3RD RESPONDENT DATED 02.09.2019.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.