Udhaya Marketing vs. Assistant Tax Officer
Original PDF →WP(C)/26738/2019HC KeralaGSTCNR KLHC01069511201910 October 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
N.VC/1/GST/18/2019-20 DATED 0N 27.9.2019.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.