Jacob.K.F vs. Union Of INDIA

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OP (CAT)/198/2019HC KeralaGSTCNR KLHC01054529201910 October 2019Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE V.G.ARUN21 pages

NO.23/2017 DATED 27.02.2017 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P1 (A4)OF THE ESTABLISHMENT OFFICE ORDER NO.54/2017 DATED 02.03.2017. EXHIBIT P1 (A5)OF THE OFFICE ORDER NO.31/2017 DATED 06.03.2017. EXHIBIT P1 (A6)OF THE RECRUITMENT RULES PUBLISHED ON 29.11.2002 IN THE GAZETTE OF INDIA. EXHIBIT P1 (A7)OF THE LETTER NO.6/97/57-ADM.III DATED 12.02.1958 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P1 (A8)OF THE LETTER F NO.A 22015/3/2004 AD.III A DATED 19.02.2004 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P1 (A9)OF THE LETTER F NO. 22015/19/2006-AD.III A DATED 27.03.2009 ISSUED BY THE 2ND RESPONDENT.

OP(CAT).196, 197 & 198/18 15 EXHIBIT P1 (A10)OF THE F NO.22015/23/2011 AD.III A DATED 27.10.2011. EXHIBIT P1 (A11)OF THE LETTER F NO. 22015/23/2011-AD.III A DATED 28.05.2014 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P1 (A12)OF THE LETTER F NO.A 22015/117/2016-AD.III A DATED 02.01.2017 ISSUED BY THE 2ND RESPONDENT ALONG WITH THE GUIDELINES. EXHIBIT P1 (A13)OF THE RECRUITMENT RULES NOTIFIED ON 26.12.2016. EXHIBIT P1 (A15)OF THE RECRUITMENT RULES CALLED 'THE CENTRAL EXCISE AND CUSTOMS DEPARTMENT STENOGRAPHER GRADE II (GROUP C POSTS) RECRUITMENT RULES 2011. EXHIBIT P1 (A16)OF THE OM NO.A22015/117/2016- AD.III.A. DATED 04.08.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P1 (A17)OF THE LETTER F NO.8/11/39/HRD (II RM-II) 2018 DATED 06.09.2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P1 (A18)OF THE ESTABLISHMENT ORDER NO.47/2018 DATED 03.10.2018 ISSUED BY THE CHIEF COMMISSIONER CHANDIGARH ZONE. EXHIBIT P1 (A19)OF THE INTERIM ORDER DATED 08.10.2018 IN OA NO.943/2018. EXHIBIT P2OF THE JUDGMENT IN OP(CAT) NO.173/2018 DATED 10.04.2019. EXHIBIT P3OF THE ORDER DATED 26.07.2019 IN OA NO.914/2018. EXHIBIT P4 AOF ORDER F.NO.A.22015/22/2009- AD.IIIA DATED 29.11.2011 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P5 AOF ORDER DATED 15.11.2018 IN OA 101/2018 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, BANGALORE BENCH.

OP(CAT).196, 197 & 198/18 16 EXHIBIT P6 AOF ORDER NO.114/2019 DATED 30- 08-2019 ISSUED TO THE PETITIONER. EXHIBIT P7 AOF COMMUNICATION F.NO.A 32012/36/2019-AD.III-A DATED 09-09-2019 ISSUED BY THE 1ST RESPONDENT.

OP(CAT).196, 197 & 198/18 17 APPENDIX OF OP (CAT) 197/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF ORIGINAL APPLICATION NO.877/2018 EXHIBIT P1(A 10)OF THE CIRCULAR F.NO.A 22015/117/2016-AD.III A DT.20.09.2018. EXT.P1(A 16)OF THE ORDER NO.178/2018 DT.24.10.2018 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P(A1)OF THE ORDER NO.79/2017 DT.31.3.2017 ISSUED BY THE 3RD RESPONDENT EXT.P1(A2)OF THE RECRUITMENT RULES PUBLISHED ON 29.11.2002 IN THE GAZETTE OF INDIA EXT.P1(A3)OF LETTER NO.6/97/57-ADMN.III DT.12.2.1958 ISSEUD BY THE 2ND RESPONDENT EXT.P1(A4):OF THE LETTER F.NO.A 2205/3/2004 ADL.III A DT.19.2.2004 ISSUED BY THE 2ND RESPONDENT EXT.P1(A5) LETTER F.NO.22015/19/2006-AD.III A DT.27.3.2009 ISSUED BY THE 2ND RESPONDENT EXT.P1(A6):OF THE OM NO.22015/23/2011-AD.III DT.27.10.2011` EXT.P1(A7):OF THE LETTER F.NKO.22015/23/2011-AD.III A DT.28.5.2014 ISSUED BY THE 2ND RESPONDENT EXT.P1(A8)OF THE LETTER F.NO.22015/117/2016-AD.III.A DT.2.1.2017 ISSUED BY THE 2ND RESPONDENT ALONG WITH THE GUIDELINES EXT.P1(A9):OF THE RECRUITMENT RULES NOTIFIED ON 26.12.2016 EXT.P1(A11):OF THE RECRUITMENT RULES CALLED " THE CENTRAL EXCISE AND CUSTOMS DEPARTMENT STENOGRAPHER GRADE II(GROUP C

OP(CAT).196, 197 & 198/18 18 POSTS)RETIREMENT RULES 2011 EXT.P1(A12OF THE OM NO.A22015/117/2016- AD.III DT.4.8.2017 ISSUED BY THE 2ND RESPONDENT EXT.P1(A13)OF THE LETTER F.NO.8/II/39/HRD(11 RM-11)2018 DT.6.9.2018 EXT.P1(A14)OF THE ESTABLISHMENT ORDER NO.47/2018 DT.3.10.2018 ISSUED BY THE CHIEF COMMISSIONER CHANDIGARH ZONE EXT.P1(A 15)OF THE INTERIM ORDER DT.8.10.2018 IN O.A.NO.943/2018 EXHIBIT P2OF THE OP(CAT)NO.173/2018 DT.10.4.2019 EXHIBIT P3OF THE ORDER DT:26.7.2019 IN OA. NO.877/2018. EXHIBIT P4 AOF ORDER F.NO.A.22015/22/2009- AD.111A DATED 29/11/2011 ISSUED BY THE 1ST RESPONDENT EXHIBIT P5 AOF ORDER DATED 15/11/2018 IN OA 101/2018 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, BANGALORE BENCH EXHIBIT P6 AOF COMMUNICATION C.N.11/13/1/2019/CC(TZ)1 DATED 19/8/2019 EXHIBIT P7 AOF ORDER NO.O.C.NO.127/2019 DATED 29/8/2019 ISSUED BY THE SUPERINTENDENT OF CENTRAL TAX AND CENTRAL EXCISE EXHIBIT P8 AOF COMMUNICATION F.NO.A 32012/36/2019-AD.111-A DATED 9/9/2019 ISSUED BY THE 1ST RESPONDENT.

OP(CAT).196, 197 & 198/18 19 APPENDIX OF OP (CAT) 198/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 PHOTO COPY OF ORIGINAL APPLICATION NO 864/2018 EXHIBIT P1(A11)OF THE CIRCULAR F NO A 22015/117/2016-AD.111 A DATED 20.9.2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1(A1)OF THE ORDER NO 112/2017 DATED 15.5.2017 ISSUED BY 4TH RESPONDENT EXHIBIT P1 (A2)OF THE ORDER NO 175/2017 DATED 30.8.2017 EXHIBIT P1 (A3)OF THE RECRUITMENT RULES PUBLISHED ON 29.11.2002 IN THE GAZETTE OF INDIA EXHIBIT P1(A4)OF THE LETTER NO 6/97/57 ADMN 111 DATED 12.2.1958 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1(A5)OF THE LETTER F NO A 22015/3/2004 AD 111 A DATED 19.2.2004 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1(A6)OF THE LETTER F NO 22015/19/2006- AD 111 A DATED 27.3.2009 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1(A7)OF THE OM NO 22015/23/2011-AD 111 A DATED 27.10.2011 EXHIBIT P1 (A8)OF THE LETTER F NO 22015/23/2011- AD 111 A DATED 28.5.2014 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1(A9)OF THE LETTER F NO A 22015/117/2016-AD 111 A DATED 2.1.2017 ISSUED BY THE 2ND RESPONDENT ALONG WITH THE GUIDELINES EXHIBIT P1 (A10)OF THE RECRUITMENT RULES NOTIFIED ON 26.12.2016

OP(CAT).196, 197 & 198/18 20 EXHIBIT P1(A12)OF THE RECRUITMENT RULES CALLED THE CENTRAL EXCISE AND CUSTOMS DEPARTMENT STENOGRAPHER GRADE-11 (GROUP POSTS) RECRUITMENT RULES 2011 EXHIBIT P1(A13)OF THE F NO A 22015/117/2016-AD 111A DATED 4.8.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1(A14)OF THE LETTER F NO 8/11/39/HRD (11 RM-11) 2018 DATED 6.9.2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1(A15)OF THE ESTABLISHMENT ORDER NO 47/2018 DATED 3.10.2018 ISSUED BY THE CHIEF COMMISSIONER CHANDIGARH ZONE EXHIBIT P1(A16)OF THE INTERIM ORDER DATED 8.10.2018 IN OA NO 943/2018 EXHIBIT P1(A17)OF THE REPRESENTATION SUBMITTED BY THE 3RD APPLICANT DATED 11.10.2018 EXHIBIT P2OF THE REPLY STATEMENT FILED BY THE RESPONDENTS EXHIBIT P2(R1) AOF THE DOPT OM NO AB 14017/2/97-ESTT(RR)DATED 25.5.1998 EXHIBIT P2(R2) AOF THE CENTRAL EXCISE AND LAND CUSTOMS DEPARTMENT INSPECTOR (GROUP C POSTS) RECRUITMENT RULES 2002 EXHIBIT P2(R3) AOF THE CENTRAL EXCISE AND CUSTOMS COMMISSIONERATE INSPECTOR (CENTRAL EXCISE, PREVENTIVE OFFICER AND EXAMINER) GROUP B POSTS RECRUITMENT RULES ,2016 EXHIBIT P3OF THE OP(CAT)NO 173/2018 DATED 20.4.2019 EXHIBIT P4OF THE ORDER DATED 26.7.2019 IN OA NO 864/2018 EXHIBIT P5 AOF ORDER F.NO.A.22015/22/2009- AD.IIIA DATED 29-11-2011 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P6 AOF ORDER C NO.II/3/-21/2015

OP(CAT).196, 197 & 198/18 21 ESTT. DATED 05-04-2017 ISSUD BY PRINCIPAL COMMISSIONER. EXHIBIT P7 AOF ORDER DATED 15-11-2018 IN OA 101/2018 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, BANGALORE BENCH. EXHIBIT P8 AOF ORDER C.NO.II/13/1/2019/CC(TZ)1 DATED 19-08-2019. EXHIBIT P9 AOF THE ORDER NO.C.NO.11/3/1/2019-ESTT. DATED 23-08-2019 ISSUED TO THE 2ND PETITIONER. EXHIBIT P10 AOF ORDER NO.C.NO.IV/16-6-2016 APPEALS EX-I DATED 29-08-2019 ISSUED BY THE 4TH RESPONDENT TO THE 1ST PETITIONER. EXHIBIT P11 AOF COMMUNICATION F.NO.A 32012/36/2019-AD.III-A DATED 09-09-2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P32 AOF APPLICATION FOR INFORMATION UNDER RTI SOUGHT BY ONE MS. SHILPA AND THE ANSWER GIVEN BY DOPT UNDER THE 1ST RESPONDENT EXHIBIT P33 AOF ESTABLISHMENT ORDER NO. 177/2019 DATED 05-09-2019 ISSUED BY OFFICE OF PRINCIPAL CHIEF COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE, BANGALORE ZONE.

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