BharatTaxGST

M/S.Obera Flex Printing vs. The State Tax Officer

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WP(C)/26084/2019HC KeralaGSTCNR KLHC01067526201910 October 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR5 pages

NO.A2-1892/19 AND 2019-2019-20(1) DATED 31.08.2019 EXHIBIT P5OF THE APPEAL MEMORANDUM IN FORM NO.29 DATED 19.09.2019 FOR THE YEAR 2015-16 EXHIBIT P6OF THE STAY PETITION IN FORM NO.30 DATED 19.09.2019 FOR THE YEAR 2015-16 EXHIBIT P7OF THE DELAY CONDONATION PETITION IN FORM.NO.30 DATED 19.09.2019 EXHIBIT P8OF

THE CHALAN NO.KL012327321201718 M DATED 31.03.2018 FOR RS.2,00,000/- EXHIBIT P8(A)OF THE CHALAN NO. KL00927358201819 M DATED 28.04.2018 FOR RS. 1,00,000/-

W.P.(C).No.26084/2019 : 5 : EXHIBIT P8(B)OF THE CHALAN NOKL002288642201819 M DATED 01.06.2018 FOR RS. 2,00,000/-. EXHIBIT P8(C) RESPONDENTS EXHIBITS:OF THE PAYMENT SLIP DATED 04.07.2018 FOR RS. 2,00,000/-. NIL. //// P.S. TO JUDGE

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.