Subramonian Velayudhan Achary vs. The Assistant State Tax Officer
Original PDF →WP(C)/27385/2019HC KeralaGSTCNR KLHC01071143201915 October 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
BY 2ND RESPONDENT
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.