T.S.Pharma vs. The Assistant Commissioner
Original PDF →WP(C)/29007/2019HC KeralaGSTCNR KLHC01075496201930 October 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
PASSED BY THE 1ST RESPONDENT DATED 31.01.2019 EXHIBIT P2OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 09.05.2019 EXHIBIT P3OF THE INTERLOCUTORY APPLICATION FOR STAY FILED BY THE PETITIONER
BEFORE
THE 3RD RESPONDENT DATED 09.05.2019 EXHIBIT P4OF THE INTERLOCUTORY APPLICATION TO CONDONE DELAY FILED BY THE PETITIONER DATED 28.06.2019 EXHIBIT P5 RESPONDENTS EXHIBITS:OF R.R.NOTICE SERVED BY THE 3RD RESPONDENT DATED 03.04.2019 NIL. //// P.S. TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.