S.G.Motors vs. The Assistant Commissioner
Original PDF →WP(C)/29289/2019HC KeralaGSTCNR KLHC01076055201901 November 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
EXHIBIT P3OF THE DELAY PETITION DATED 21.10.2019 FILED ALONG WITH P2 APPEAL BEFORE THE 2ND RESPONDENT EXHIBIT P4OF THE STAY PETITION DATED 21.10.2019 FILED ALONG WITH P2 APPEAL BEFORE THE 2ND RESPONDENT EXHIBIT P5OF THE RR NOTICE NO.RRC-NO 2019/5923/05 DATED 14.10.2019 ISSUED BY THE 3RD RESPONDENT
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.