St.George Industries vs. The Assistant Commissioner-1
Original PDF →WP(C)/29538/2019HC KeralaGSTCNR KLHC01076846201904 November 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR3 pages
NO.3215259765C/2013-14(CST) DATED 23.02.2018 OF UNDER CST ACT FOR THE YEAR 2013-14 PASSED BY THE 1ST RESPONDENT EXHIBIT P2OF THE APPELLATE ORDER NO.KVATA.1288/18 DATED 18.06.2019 PASSED BY THE 2ND RESPONDENT TO THE PETITIONER FOR THE YEAR 2013-14 EXHIBIT P3OF THE 2ND APPEAL DATED 06.09.2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT EXHIBIT P4OF THE STAY PETITION DATED 06.09.2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.