P.B.Mohammed Suneer vs. State Of Kerala
Original PDF →NO.32343310905/2013-14 DATED 20.08.2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32343310905/2014-15 DATED 20.08.2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1 BOF THE ASSESSMENT ORDER NO.32343310905/2015-16 DATED 20.08.2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1 COF THE ASSESSMENT ORDER NO.32343310905/2016-17 DATED 20.08.2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1 DOF THE ASSESSMENT ORDER NO.32343310905/2017-18 DATED 20.08.2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2OF THE APPEAL DATED 17.09.2019 FOR THE ASSESSMENT YEAR 2013-14 IS FILED AND PENDING BEFORE THE RD RESPONDENT EXHIBIT P2 AOF THE APPEAL DATED 17.09.2019 FOR THE ASSESSMENT YEAR 2014-15 IS FILED AND PENDING BEFORE THE RD RESPONDENT EXHIBIT P2 BOF THE APPEAL DATED 17.09.2019 FOR THE ASSESSMENT YEAR 2015-16 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P2 COF THE APPEAL DATED 19.09.2019 FOR THE ASSESSMENT YEAR 2016-17 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P2 DOF THE APPEAL DATED 19.09.2019 FOR THE ASSESSMENT YEAR 2017-18 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P3OF THE PETITION TO CONDONE THE DELAY DATED 18.09.2019 IN EXT P2 APPEAL FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P3 AOF THE PETITION TO CONDONE THE DELAY DATED 18.09.2019 IN EXT P2 (A) APPEAL FILED AND PENDING BEFORE THE 3RD RESPONDENT
WP(C).No.29478 OF 2019(H) 5 EXHIBIT P3 BOF THE PETITION TO CONDONE THE DELAY DATED 18.09.2019 IN EXT P2 (B) APPEAL FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P3 COF THE PETITION TO CONDONE THE DELAY DATED 18.09.2019 IN EXT P2 (C) APPEAL FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P3 DOF THE PETITION TO CONDONE THE DELAY DATED 18.09.2019 IN EXT P2 (D) APPEAL FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P4OF THE STAY APPLICATION IN EXT P2 APPEAL DATED 18.09.2019 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT EXHIBIT P4 AOF THE STAY APPLICATION IN EXT P2 (A) APPEAL DATED 18.09.2019 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT EXHIBIT P4 BOF THE STAY APPLICATION IN EXT P2 (B) APPEAL DATED 18.09.2019 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT EXHIBIT P4 COF THE STAY APPLICATION IN EXT P2 (C) APPEAL DATED 18.09.2019 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT EXHIBIT P4 DOF THE STAY APPLICATION IN EXT P2 (D) APPEAL DATED 18.09.2019 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT EXHIBIT P5OF THE RRC NO.2019/5917/09 FOR THE ASSESSMENT YEAR 2013-14 DATED 29.07.2019 ISSUED TO THE PETITIONER EXHIBIT P5 A RUE COPY OF THE RRC NO.2019/5918/09 FOR THE ASSESSMENT YEAR 2014-15 DATED 29.07.2019 ISSUED TO THE PETITIONER EXHIBIT P5 B RUE COPY OF THE RRC NO.2019/5919/09 FOR THE ASSESSMENT YEAR 2015-16 DATED 29.07.2019 ISSUED TO THE PETITIONER EXHIBIT P5 C RUE COPY OF THE RRC NO.2019/5920/09 FOR THE ASSESSMENT YEAR 2016-17 DATED 29.07.2019 ISSUED TO THE PETITIONER EXHIBIT P5 D RUE COPY OF THE RRC NO.2019/5921/09 FOR THE ASSESSMENT YEAR 2017-18 DATED 29.07.2019 ISSUED TO THE PETITIONER
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.