M/S National Steel Agencies vs. Asst.State Tax Officer
Original PDF →NO.PIB/HO/PUR/2019/G-052 DT -01-11-2019 EXHIBIT P3 AOF THE INVOICE NUMBER PRC- C/1847/19-20 DATED 02.11.2019 EXHIBIT P3 A AOF THE E-WAY BILL NO 531144789723 DATED 02.11.2019 GENERATED FOR TRANSPORTATION OF GOODS FROM VELLAKINAR COIMBATORE, TAMILNADU TO DELIVER AT OTTAPALAM EXHIBIT P3 B AOF THE INVOICE NUMBER B2B/0302/19-10 DATED 04.11.2019 ACCOMPANIED THE CONSIGNMENT EXHIBIT P3 C AOF THE E-WAY BILL NO.5711 4486 9759 DATED 04.11.2019 GENERATED FOR TRANSPIRATION OF GOODS FOR ONWARD SUPPLY EXHIBIT P4OF THE NOTICE ISSUED INFORM GST MOV-01 EXHIBIT P4 AOF THE NOTICE ISSUED INFORM GST MOV-02 EXHIBIT P4 BOF THE NOTICE ISSUED INFORM GST MOV-04 EXHIBIT P4 COF THE NOTICE ISSUED INFORM GST MOV-06 EXHIBIT P4 DOF THE NOTICE ISSUED INFORM GST MOV-07 EXHIBIT P5 AOF THE LETTER DATED 05.11-2019 FILED BY THE PETITIONER BEFORE THE RESPONDENTS ON 06.11.2019 EXHIBIT P6 AOF THE LABOUR BILL DATED 03.11.2019 OF AUTO GARAGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.