Ubaidullah E.P. vs. State Of Kerala

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WP(C)/29192/2019HC KeralaGSTCNR KLHC01075880201920 November 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages

NO.32100982571/2013-14

DATED

01.10.

2019 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P7OF THE ASSESSMENT ORDER NO.32100982571/2014-15

DATED

01.10.

2019 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P8OF THE ASSESSMENT ORDER NO.32100982571/2015-16

DATED

01.10.

2019 ISSUED BY THE 3RD RESPONDENT.

WP(C).No.29192 OF 2019(Y) 4 EXHIBIT P9OF THE POSTAL COVER SENT TO THE PETITIONER. EXHIBIT P10OF THE COMMUNICATION DATED 22.10.2019 ISSUED BY THE PETITIONER TO THE 3RD RESPONDENT. EXHIBIT P11OF THE ORDER NO.32100982571/2013-14 TO 2015-16 DATED 22.10.2019 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER. RESPONDENTS EXHIBITS:NIL //// P.A TO JUDGE

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.