Bluemoon Marketing Enterprises vs. The State Tax Officer
Original PDF →WP(C)/32741/2019HC KeralaGSTCNR KLHC01085503201903 December 2019Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR3 pages
PASSED FOR 2016-17 DATED 28.2.2018. EXHIBIT P2 AOF THE APPEAL FILED FOR THE YEAR 2016-17 BEFORE THE 2ND RESPONDENT DATED 28.11.2019. EXHIBIT P2 A AOF THE STAY PETITION FILED FOR THE YEAR 2016-17 BEFORE THE 2ND RESPONDENT DATED 28.11.2019. EXHIBIT P3 AOF THE AFFIDAVIT FILED ALONG WITH EXT.P2 APPEAL. EXHIBIT P4 AOF THE REVENUE RECOVERY NOTICE ISSUED IN FORM-1. EXHIBIT P4 A AOF THE REVENUE RECOVERY NOTICE ISSUED IN FORM-10.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.