Skybond Glazing vs. The Commercial Tax Officer(Wc And Lt)

NO.32072073096/2011-12

DATED 8.11.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P5OF THE JUDGMENT DATED 6.3.2019 IN W.P(C).NO.2579/2019 OF THIS HON'BLE COURT. EXHIBIT P6 RESPONDENTS EXHIBITS:OF THE ORDER DATED 14.2.2019 OF THIS HON'BLE COURT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.36953/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE NO.32111595909/2011-12 DATED 26/06/2018 ISSUED BY STATE TAX OFFICER, WORKS CONTRACT, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P2OF

REASSESSMENT

ORDER NO.32111595909/2011-12 DATED 19/09/2018 PASSED BY STATE TAX OFFICER, WORKS CONTRACT, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P3 EXHIBIT P4 RESPONDENTS EXHIBITS:OF RELEVANT PAGE OF FINANCE ACT 2018.OF REVENUE RECOVERY NOTICE NO.83/18- 19

DR

1030/18-19

A9-5375/18-19

DATED 26/11/2018. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C.NO.1125/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE NO.32110954301/11-12 DATED 28/05/2018 ISSUED BY STATE TAX OFFICER, 4TH CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P2OF

REASSESSMENT

ORDER NO.32110954301/11-12 DATED 23/06/2018 PASSED BY STATE TAX OFFICER, 4TH CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P3 RESPONDENTS EXHIBITS:OF RELEVANT PAGE OF FINANCE ACT 2018. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.4416/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 RESPONDENTS EXHIBITS: PHOTOCOPY OF NOTICE DATED 21.1.2019 U/S 25(1) FOR 2011. 12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.4417/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 RESPONDENTS EXHIBITS: PHOTOCOPY OF NOTICE DATED 15.1.2019 U/S 25(1) FOR 2011. 12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.4426/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF NOTICE DATED 24.12.2018 U/S 25(1) FOR 2011.12 EXHIBIT P2 RESPONDENTS EXHIBITS: PHOTOCOPY OF ASSESSMENT ORDER DATED 31.1.2019 FOR 2011. 12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.6766/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE NO.32030288065/2011-12 DATED 15/01/2019 ISSUED THE ASSISTANT COMMISSIONER, STATE GOOD AND SERVICE TAX DEPARTMENT, PATHANAMTHITTA EXHIBIT P2OF RELEVANT PAGE OF FINANCE ACT 2018 EXHIBIT P3 RESPONDENTS EXHIBITS:OF THE INTERIM ORDER IN WP(C) NO. 36953/2018(T) DATED 04/02/2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.7323/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32693600811/2011-12 DATED 29.9.2018. EXHIBIT P2 RESPONDENTS EXHIBITS:OF THE ORDER NO.32693600811/2011-12 DATED 29.11.2018. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.7648/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE 32090246774/2011-12 DATED 01/02/2019 ISSUED BY ASSISTANT COMMISSIONER, SPECIAL CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, PALAKKAD. EXHIBIT P2OF RELEVANT PAGE OF FINANCE ACT 2018. EXHIBIT P3 RESPONDENTS EXHIBITS:OF INTERIM ORDER IN WP(C) NO.36953/2018(T) DATED 04/02/2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.8356/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 RESPONDENTS EXHIBITS: PHOTOCOPY OF PROPOSAL NOTICE DATED 18/12/2018 U/S 25(1) FOR 2011. 12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.8594/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE UNDER SECTION 25 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE RELEVANT EXTRACT OF THE KERALA FINANCE ACT, 2017 EXHIBIT P3 RESPONDENTS EXHIBITS:OF THE RELEVANT EXTRACT OF THE KERALA FINANCE ACT, 2018. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.8746/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE NO.32110830944/2011-12 DATED 1.3.2019 ISSUED THE STATE TAX OFFICER, THIRD CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P2OF RELEVANT PAGE OF FINANCE ACT 2018. EXHIBIT P3 RESPONDENTS EXHIBITS:OF THE INTERIM ORDER IN WP(C).NO.36953/2018(T) DATED 4.2.2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.8779/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE NO.32120296255/2011-12 DATED 06/03/2019 ISSUED THE STATE TAX OFFICER, II CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, KANNUR EXHIBIT P2 EXHIBIT P3 RESPONDENTS EXHIBITS:OF THE RELEVANT PAGE OF FINANCE ACT 2018OF THE INTERIM ORDER IN WP(C).NO.36953/2018 (T) DATED 04/02/2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.9700/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF INTERIM ORDER DT. 14.02.2019 IN W.P. (C).NO.4416/2019. EXHIBIT P2OF NOTICE DT. 07.03.2019 U/S.25 FOR 2011. 12. RESPONDENTS EXHIBITS: NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10208/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 8.6.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE REPLY DATED 25.2.2019 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3OF

THE ASSESSMENT

ORDER NO.32072070104/2011-12 DATED 28.02.2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P4 RESPONDENTS EXHIBITS:OF THE ORDER DATED 14.2.2019 IN WP(C)NO.4417/2019 OF THIS HON'BLE COURT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10320/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 EXHIBIT P2 RESPONDENTS EXHIBITS: COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10337/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32072030706/2011-12 DATED 18.12.2017 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE REPLY DATED 23.04.2018 ALONG WITH THE ENCLOSURES FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT. EXHIBIT P3 RESPONDENTS EXHIBITS:OF THE ASSESSMENT

ORDER NO.32072030706/2011-12 DATED 04.12.2018 ISSUED BY THE 1ST RESPONDENT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10343/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF NOTICE 32110218325/2011-12 DATED

19/01/2019

ISSUED

BY ASSISTANT COMMISSIONER 2, SPECIAL CIRCLE 1, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P2 THEOF RELEVANT PAGE OF FINANCE ACT 2018 EXHIBIT P3 THEOF ASSESSMENT ORDER NO 32110218325/2011-12 DATED 20/03/2019 PASSED BY ASSISTANT COMMISSIONER 2,M SPECIAL CIRCLE 1, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE EXHIBIT P4 RESPONDENTS EXHIBITS:OF THE INTERIM ORDER IN WP9C)NO.8779/2019 DATED 22/03/2019 OF THIS HON'BLE COURT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10404/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE FOR THE ASSESSMENT YEAR 2011-12 DATED 22.11.2018 EXHIBIT P2OF THE REPLY FILED FOR THE ASSESSMENT YEAR 2011-12 EXHIBIT P3 RESPONDENTS EXHIBITS:OF THE ASSESSMENT ORDER DATED 23.03.2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10420/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011-

APPENDIX OF W.P(C).NO.10510/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF INTERIM ORDER DATED 14.2.2019 IN WP(C).NO.4416/2019. EXHIBIT P2 RESPONDENTS EXHIBITS: PHOTOCOPY

OF NOTICE

DATED

APPENDIX OF W.P(C).NO.10546/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32070260384/2011-12 DATED 15.2.2019 EXHIBIT P2 RESPONDENTS EXHIBITS:OF THE NOTICE NO.32070260384/2011-12 DATED 25.2.2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10718/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF INTERIM ORDER DT.14.02.2019 IN W.P(C) NO.4416/2019 EXHIBIT P2 RESPONDENTS EXHIBITS: PHOTOCOPY OF NOTICE DT 18.03.2019 U/S. 25(1) FOR 2011. 12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10722/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF INTERIM ORDER DT. 14.02.2019 IN WP(C) NO. 4416/2019. EXHIBIT P2 PHOTOCOPY OF NOTICE DT. 19.03.2019 U/s. 25 FOR 2011.12 EXHIBIT P3 INTERIM REPLY DT. 26.03.2019 TO EXT. P-2 EXHIBIT P4 RESPONDENTS EXHIBITS: PHOTOCOPY OF ORDER DATED 28.03.2019 NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10751/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF NOTICE NO.32110830404/2011-12 DATED 04/02/2019 ISSUED BY STATE TAX OFFICER, 3RD CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE EXHIBIT P2 THEOF NOTICE NO NIL DATED 19/12/2018 ISSUED BY STATE TAX OFFICER, 3RD CIRCLE STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE EXHIBIT P3 THEOF NOTICE NO.32110830404/2011-12 DATED 07/01/2019 ISSUED BY STATE TAX OFFICER, 3RD CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE EXHIBIT P4 THEOF

ASSESSMENT

ORDER NO.32110830404/2011-12 DATED 25/03/2019 PASSED BY STATE TAX OFFICER, 3RD CIRCLE STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE EXHIBIT P5 THEOF JUDGMENT IN MALABAR GOLD PRIVATE LIMITED V. COMMERCIAL TAX OFFICER, KOZHIKODE AND OTHERS (2013) 63 VST 497 (KER),PASSED BY THIS HON'BLE COURT EXHIBIT P6 THEOF RELEVANT PAGE OF FINANCE ACT, 2018. EXHIBIT P7 RESPONDENTS EXHIBITS: THEOF THE INTERIM ORDER IN WP(C) NO.8779/2019 DATED 22/03/2019 OF THIS HON'BLE COURT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.10820/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 TRUE C0PY OF THE NOTICE NO.32072059495/2011-12 DATED 3.5.2018. EXHIBIT P2 RESPONDENTS EXHIBITS:OF THE ORDER NO.32072059495/2011-12 DATED 14.3.2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11046/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 17.12.2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P2OF THE REPLY DATED 21.01.2019 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3OF

THE ASSESSMENT

ORDER NO.32072013707/2011-12 DATED 06.02.2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4 RESPONDENTS EXHIBITS:OF THE ORDER DATED 02.04.2019 IN W.P. (C).NO.10208/2019 OF THIS HON'BLE COURT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11067/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED BY THE PETITIONER FOR THE YEAR 2011-12 DATED 11.06.2012. EXHIBIT P2 COPY OF NOTICE DATED 26.02.2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3 RESPONDENTS EXHIBITS: COPY OF ASSESSMENT ORDER DATED 25.03.2019 ISSUED BY THE 1ST RESPONDENT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11206/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011- 12 EXHIBIT P2 COPY OF NOTICE DATED 22.01.2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 COPY OF LETTER DATED 23.02.2019 ADDRESSED TO THE 1ST RESPONDENT EXHIBIT P4 COPY OF LETTER DATED 25.02.2019 OF THE 1ST RESPONDENT EXHIBIT P5 COPY OF LETTER DATED 26.03.2019 ADDRESSED TO THE 1ST RESPONDENT EXHIBIT P6 COPY OF RELEVANT PAGE OF THE LOCAL DELIVERY BOOK (26.03.2019) EXHIBIT P7 RESPONDENTS EXHIBITS: COPY OF ORDER DATED 25.03.2019 ISSUED BY THE 1ST RESPONDENT NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11340/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF INTERIM DATED 14.02.2019 IN WP(C)NO.4416/2019 EXHIBIT P2 RESPONDENTS EXHIBITS: PHOTOCOPY OF NOTICE DT.22.03.2019 U/S. 25(1) R/W SEC.42(3) FOR 2011.12 NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11341/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF INTERIM ORDER DATED 14.2.2019 IN WPC NO. 4416/2019 EXHIBIT P2 RESPONDENTS EXHIBITS: PHOTOCOPY OF NOTICE DATED 20.3.2019 U/S. 25A R/W SEC. 25 (1) FOR 2010.11 NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11346/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF INTERIM ORDER DT.14.02.2019 IN WP(C)NO.4416/2019 EXHIBIT P2 RESPONDENTS EXHIBITS: PHOTOCOPY OF NOTICE DT.20.03.2019 U/S.25A R/W SEC.25(1)FOR 2010.11 NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11391/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PROCEEDINGS OF ASSESSMENT PASSED U/S. 25(1) OF THE KVAT ACT DATED 21.1.2018. EXHIBIT P2 AOF THE RECONCILIATION STATEMENT SO FILED, DATED 12.2.2019. EXHIBIT P3 AOF THE PROCEEDINGS OF ASSESSMENT PASSED U/S. 25(1) OF THE KVAT ACT DATED 21.3.2019. EXHIBIT P4 RESPONDENTS EXHIBITS: AOF THE JUDGMENT IN STATE OF PUNJAB & OTHERS VS. BHATINDA DISTRICT CO OP.MILK P UNION LTD REPORTED IN (2007) 10 VST 180 SC. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11433/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 24.11.2018 FOR THE YEAR 2011-12. EXHIBIT P2 RESPONDENTS EXHIBITS:OF THE ASSESSMENT ORDER DATED 19.03.2019. NIL. //// P.S TO JUDGE

APPENDIX OF W.P(C).NO.11466/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011-12. EXHIBIT P2 RESPONDENTS EXHIBITS: COPY OF ORDER DATED 23/03/2019 ISSUED BY THE 1ST RESPONDENT UNDER SEC.25(1) FOR THE YEAR 2011-12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11586/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P2 RESPONDENTS EXHIBITS: COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR 2011-12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11648/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE NO.32072026904/2011-12 DATED 14/09/2018 EXHIBIT P2OF REPLY DATED 27.02.2019 FILED BY THE PETITIONER. EXHIBIT P3 TREU COPY OF REPLY DATED 05.03.2019 FILED BY THE PETITIONER. EXHIBIT P4OF

ASSESSMENT

ORDER NO.32072026904/2011-12 DATED 06.03.2019 EXHIBIT P5OF RELEVANT PAGES OF THE FINANCE ACT 2018. EXHIBIT P6 RESPONDENTS EXHIBITS:OF INTERIM

ORDER

IN WP(C)NO.36953/2018(T) OF THIS HON'BLE COURT DATED 04.02.2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11653/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32071871395/2011-12 DATED 26.02.2019. EXHIBIT P2 RESPONDENTS EXHIBITS:OF THE ORDER NO.32071871395/2011-12 DATED 26.03.2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.11776/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011-

APPENDIX OF W.P(C).NO.11932/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011-

APPENDIX OF W.P(C).NO.11973/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011-

APPENDIX OF W.P(C).NO.12022/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32080925845/2011-12 DATED 22.02.2019. EXHIBIT P2OF INTERIM REPLY DATED 22.03.2019 SUBMITTED BY THE PETITIONER. EXHIBIT P3OF APPLICATION DATED 22.03.2019 SUBMITTED BY THE PETITIONER. EXHIBIT P4OF ORDER NO.32080925845/2011-12 DATED 25.03.2019 OF 2ND RESPONDENT. EXHIBIT P5OF RELEVANT PAGES OF THE FINANCE ACT 2018. EXHIBIT P6 RESPONDENTS EXHIBITS:OF INTERIM

ORDER

IN WP(C)NO.36953/2018(T) OF THIS HON'BLE COURT DATED 04/02/19. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.12049/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE SHOW CAUSE NOTICE DATED 6.12.2018 ISSUED BY THE IST RESPONDENT. EXHIBIT P2OF THE REPLY DATED 28.12.2018 FILED BY THE PETITIONER BEFORE THE IST RESPONDENT. EXHIBIT P3OF THE ASSESSMENT ORDER FOR 2011-12 NO.32072002165/2011-12 DATED 13.12.2019 ISSUED BY THE IST RESPONDENT. EXHIBIT P4 RESPONDENTS EXHIBITS:OF THE ORDER DATED 2.4.2019 IN WP(C) 10208/2019 (A) OF THIS HON'BLE COURT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.12056/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P2 RESPONDENTS EXHIBITS: COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR 2011-12. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.12104/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ANNUAL RETURN FILED BY THE PETITIONER FOR THE YEAR 2011-2012, DT.NIL. EXHIBIT P2 RESPONDENTS EXHIBITS:OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT, DATED 18.03.2019. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.12182/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011-

APPENDIX OF W.P(C).NO.12260/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011-

APPENDIX OF W.P(C).NO.12398/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF INTERIM ORDER DATED 29.3.2019 IN WPC NO 9703/2019 EXHIBIT P2 RESPONDENTS EXHIBITS: PHOTOCOPY OF NOTICE DATED 21.3.2019 U/S 25A FOR 2010.11 NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.12500/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF NOTICE NO.32110993315/2011-12 DATED 19.02.2019 ISSUED BY THE ASSISTANT COMMISSIONER, SPECIAL CIRCLE-II, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P2 THEOF

ASSESSMENT

ORDER NO.32110993315/2011-12 DATED 23.03.2019 PASSED BY THE ASSISTANT COMMISSIONER, SPECIAL CIRCLE- II, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P3OF RELEVANT PAGE OF FINANCE ACT 2018. EXHIBIT P4 RESPONDENTS EXHIBITS: THEOF THE INTERIM ORDER IN WP(C)NO.5779/2019 DATED 22.03.2019 OF THIS HON'BLE COURT. NIL. //// P.S. TO JUDGE

APPENDIX OF WP(C).NO.12630/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 15/03/2019 U/S. 25(1) OF THE ACT, ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C) 12808/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 PHOTOCOPY OF INTERIM ORDER DT. 29/03/2019 IN WP(C) NO.9700/2019. EXHIBIT P2 PHOTOCOPY OF NOTICE DT. 07/03/2019 U/S. 25(1) FOR 2011. 12. EXHIBIT P3 PHOTOCOPY OF THE ORDER OF ASSESSMENT DATED 26/03/2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.13149/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF NOTICE FOR THE ASSESSMENT YEAR 2011-12 DATED 15/1/2018 EXHIBIT P1 AOF THE REVISED NOTICE DATED 08/03/2019 EXHIBIT P2OF THE REPLY FILED FOR THE ASSESSMENT YEAR 2011-12 EXHIBIT P3OF THE ASSESSMENT ORDER DATED 5.3.2019 RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.13444/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2010-2011. EXHIBIT P2 COPY OF ORDER DATED 14/12/2016 ISSUED BY THE 1ST RESPONDENT UNDER SEC.25(1) FOR THE YEAR 2010-11. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.13887/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32080710205/2011-12 DATED 21.02.2019. EXHIBIT P2OF

THE ASSESSMENT

ORDER NO.32080710205/2011-12 DATED 14.3.2019. EXHIBIT P3OF THE DEMAND NOTICE NO.A7-1295/2019 DATED 4.5.2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.13957/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FILED FOR THE YEAR 2011-12. EXHIBIT P2 COPY OF ORDER DATED 27.3.2019 ISSUED BY THE 1ST RESPONDENT UNDER SEC. 25 (1) FOR THE YEAR 2011-12. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.14071/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF NOTICE NO.32011356835/2011-12 DATED 28/01/2019 ISSUED BY THE ASSISTANT COMMISSIONER, WORKS CONTRACT, STATE GOODS AND SERVICE TAX DEPARTMENT, THIRUVANANTHAPURAM. EXHIBIT P2 THEOF

ASSESSMENT

ORDER NO.32011356835/2011-12 DATED 29/03/2019 PASSED BY THE ASSISTANT COMMISSIONER, WORKS CONTRACT, STATE GOODS

AND SERVICE

TAX

DEPARTMENT, THIRUVANANTHAPURAM EXHIBIT P3 THEOF THE RELEVANT PAGE OF FINANCE ACT 2018 EXHIBIT P4 THEOF THE INTERIM ORDER IN WP(C)8779/2019 DATED 22/03/2019 OF THIS HON'BLE COURT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.14570/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE NO.320150858488/2011-12 DATED 05.03.2018 ISSUED UNDER SECTION 25(1) OF THE KVAT ACT BY THE 1ST RESPONDENT EXHIBIT P2OF THE REVISED PRE ASSESSMENT NOTICE NO.320150858488/2011-12 DATED 12.04.2018 ISSUED UNDER SECTION 25(1) OF THE KVAT ACT BY THE 1ST RESPONDENT EXHIBIT P3OF

THE ASSESSMENT

ORDER NO.320150858488/2011-12 DATED 17.05.2018 ISSUED BY THE 1ST RESPONDENT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.14833/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 22/01/2019 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P2OF THE ORDER DATED 22/03/2019 PASSED BY THE 2ND RESPONDENT. EXHIBIT P3OF THE ORDER DATED 22/03/2019 PASSED BY THE 2ND RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.15037/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF

THE ASSESSMENT

ORDER NO.32070388094/2010-11 DATED 07.06.2013 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ORDER DATED 20.09.2017 IN KVATA 1961/2013

ISSUED

BY THE DEPUTY COMMISSIONER(APPEALS), ERNAKULAM. EXHIBIT P3OF

THE ASSESSMENT

ORDER NO.32070388094/2010-11 DATED 14.3.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4OF THE APPEAL NO.KVATA 1613/2018 FILED BEFORE THE DEPUTY COMMISSIONER(APPEALS)ERNAKULAM ON 09.05.2018. EXHIBIT P5OF

THE SHOW

CAUSE

NOTICE NO.320/70388094/2010-11 DATED 23.4.2018 SERVED ON THE PETITIONER ON 28.1.2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P6OF THE REPLY DATED 19.2.2019 FILED BEFORE THE 1ST RESPONDENT. EXHIBIT P7OF THE ASSESSMENT ORDER NO. 32070388094/2010-11 DATED 13.3.2019 SERVED ON THE PETITIONER ON 3.4.2019 ISSUED BY THE 1ST RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.15633/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER OF THE YEAR 2011-2012 DATED 12.3.2019 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE RECTIFICATION APPLICATION UNDER SECTION 66 OF THE KVAT ACT FILED BY THE PETITIONER BEFORE THE FIRST RESPONDENT AGAINST THE P1 ASSESSMENT ORDER FOR THE YEAR 2011-2012. EXHIBIT P3 THEOF THE RECTIFICATION ORDER NO.32070316195/2011-2012 DATED 7.5.2019 ISSUED BY THE FIRST RESPONDENT TOT HE PETITIONER. EXHIBIT P4 THEOF THE SAMPLE ST-3 RETURNS FILED UNDER SECTION 70 OF THE FINANCE ACT. EXHIBIT P5 THEOF THE APPELLATE ORDER FOR THE YEAR 2009-2010 ISSUED BY THE DEPUTY COMMISSIONER (APPEALS) TO THE PETITIONER DATED 22.1.2014. EXHIBIT P6 THEOF ASSESSMENT ORDER FOR THE YEAR 2010-2011 DATED 28.5.2016 ISSUED BY THE ASSISTANT COMMISSIONER (ASSESSMENT) TO THE PETITIONER. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.15957/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 26.11.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ASSESSMENT ORDER NO.32269170415/2011-12 DATED 28.01.2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE RECOVERY NOTICE B2 RRC/05/19-20 DATED 6.5.2019 IN MALAYALAM ALONG WITH ENGLISH TRANSLATION ISSUED BY THE 3RD RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.16001/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE NO. 32072051935/2011-12 DATED 12.2.2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE REPLY DATED 18.03.2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE ASSESSMENT ORDER NO. 32072051935/2011-12 DATED 19.03.2019 ISSUED BY THE 1ST RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.16018/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF HE ANNUAL RETURN FOR THE YEAR 2011-12 FILED BEFORE THE 1ST RESPONDENT EXHIBIT P2OF THE NOTICE NO.32011352212/11-12 DATED 5.1.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3OF THE REPLY DATED 29.12.2018 SUBMITTED BEFORE THE 1ST RESPONDENT EXHIBIT P4OF THE ASSESSMENT ORDER NO.32011352212/11-12 DATED 25.1.2019 ISSUED BY THE 1ST RESPONDENT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.16094/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE SHOW-CAUSE NOTICE DATED 21.12.2018 UNDER SECTION 25(1) OF THE KVAT ACT, 2003. EXHIBIT P2 AOF THE ASSESSMENT ORDER DATED 15.3.2019 FOR THE YEAR 2011-12 UNDER SECTION 25(1) OF THE KVAT ACT, 2003. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.16162/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE SHOW-CAUSE NOTICE DATED 20.12.2018 UNDER SECTION 25(1) OF THE KVAT ACT, 2003 EXHIBIT P2 AOF THE ASSESSMENT ORDER DATED 26.2.2019 FOR THE YEAR 2011-12 UNDER SECTION 25)1) OF THE KVAT ACT, 2003 RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF W.P(C)

.NO.

16191/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE 32110222904/2011-12 DATED 11.03.2019 ISSUED BY ASSISTANT COMMISSIONER, SPECIAL CIRCLE 1, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P2OF ORDER NO.32110222904/2011-12 DATED 28.05.2019 ISSUED BY ASSISTANT COMMISSIONER, SPECIAL CIRCLE 1, STATE GOODS AND SERVICE TAX DEPARTMENT, KOZHIKODE. EXHIBIT P3OF RELEVANT PAGE OF FINANCE ACT 2018. EXHIBIT P4OF THE INTERIM ORDER IN WP(C) NO. 8779/2019 DATED 22.03.2019 OF THIS HON'BLE COURT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.16214/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE NOTICE NO.32011352223/2011-12 DATED 08/10/2018 ISSUED BY THE ASSISTANT COMMISSIONER OF STATE TAX, WORKS CONTRACT, STATE GOODS

AND SERVICE

TAX

DEPARTMENT, THIRUVANANTHAPURAM. EXHIBIT P2 THEOF THE ASSESSMENT ORDER NO.32011352223/2011-12 DATED 30/03/2019 PASSED BY THE ASSISTANT COMMISSIONER OF STATE TAX, WORKS CONTRACT, STATE GOODS AND SERVICE TAX DEPARTMENT, THIRUVANANTHAPURAM. EXHIBIT P3 THEOF RELEVANT PAGE OF FINANCE ACT 2018. EXHIBIT P4 THEOF THE INTERIM ORDER IN WP(C)NO. 8779/2019 DATED 22/03/2019 OF THIS HONOURABLE COURT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

16277/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 07.05.2019 FOR THE ASSESSMENT YEAR 2011-12. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

16778/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED UNDER S.25(1) BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 3.4.2018 RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.16896/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 7.2.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE LETTER DATED 13.3.2018 ENLARGING THE TIME FILED BEFORE 1ST RESPONDENT EXHIBIT P3OF THE NOTICE DATED 20.3.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P4OF THE REQUEST LETTER DATED 31.3.2018 SUBMITTED BEFORE THE 1ST RESPONDENT EXHIBIT P5OF THE ASSESSMENT ORDER NO 32151408855 DATED 28.4.2018 ISSUED BY THE1ST RESPONDENT EXHIBIT P6OF THE JUDGMENT DATED 11.1.2019 IN WPC 23195/2018 OF THIS HON'BLE COURT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.16907/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ANNUAL RETURN FOR THE YEAR 2011-12 FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT. EXHIBIT P2OF THE NOTICE NO.32072086574/11-12 DATED 7/2/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE REPLY DATED6/4/2018 SUBMITTED BEFORE THE 1ST RESPONDENT. EXHIBIT P4OF

THE REVISED

NOTICE NO.32072086574/2011-12 DATED 15/12/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P5OF THE REPLY DATED 29/12/2018 SUBMITTED BEFORE THE 1ST RESPONDENT. EXHIBIT P6OF

THE ASSESSMENT

ORDER NO.32072086574/2011-12 DATED 25/2/2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P7OF THE ORDER DATED 9/4/2019 IN W.P.(C) NO.11237/2019 (D) OF THIS HON'BLE COURT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.17041/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF NOTICE NO. 32011300506/2011-12 DATED 14/02/2019 ISSUED BY THE ASSISTANT COMMISSIONER OF STATE TAX, WORKS CONTRACT, STATE GOODS

AND SERVICE

TAX

DEPARTMENT, THIRUVANANTHAPURAM EXHIBIT P2 THEOF ASSESSMENT ORDER NO 32011300506/2011-12 DATED 28/03/2019 PASSED BY THE ASSISTANT COMMISSIONER OF STATE TAX, WORKS CONTRACT, STATE GOODS AND SERVICE TAX DEPARTMENT, THIRUVANANTHAPURAM EXHIBIT P3 THEOF RELEVANT PAGE OF FINANCE ACT 2018 EXHIBIT P4 THEOF THE INTERIM ORDER IN WP(C) NO.8779/2019 DATED 22/03/2019 OF THIS HON'BLE COURT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.17060/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE ISSUED UNDER SEC. 25(1) BY THE 1ST RESPONDENT DATED 28-2-2019 EXHIBIT P2OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT, DATED 16-05-2019 RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.17629/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE NOTICE ISSUED FOR THE YEAR 2011- 12 DATED 4.2.2019 EXHIBIT P2 AOF THE REPLY DATED 15.3.2019 ALONG WITH ENGLISH TRANSLATION. EXHIBIT P3 AOF THE ASSESSMENT ORDER PASSED FOR THE YEAR 2011-12 DATED 23.3.2019 ALONG WITH ENGLISH TRANSLATION. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.17630/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE NO.32071312989/2011-12 DATED 22.02.2019 ISSUED UNDER SECTION 25(1) READ WITH SECTION 25A OF THE KVAT ACT BY THE 1ST RESPONDENT EXHIBIT P2OF THE REPLY FILED BY THE PETITIONER DATED 29.03.2019 EXHIBIT P3OF

THE ASSESSMENT

ORDER NO.32071312989/2011-12/KVAT DATED 17.04.2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P4OF THE PENALTY ORDER NO.32071312989/2011- 12/KVAT DATED 17.04.2019 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(3) READ WITH SECTION 67(1) OF THE KVAT ACT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.17655/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE NO 32010616833/2011-12 DATED 1.2.2019 ISSUED UNDER SECTION 25(1) OF THE KVAT ACT BY THE 1ST RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER NO 32010616833/2011-12 DATED 28.3.2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3OF THE REVENUE RECOVERY NOTICE NO A3- 1626/2019 SL. NO 5230 DATED 11.6.2019 ISSUED BY THE 4TH RESPONDENT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.18768/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE NOTICE ISSUED FOR THE YEAR 2011- 12 DATED 7.3.2019 EXHIBIT P2 AOF THE ASSESSMENT ORDER PASSED FOR THE YEAR 2011-12 DATED 28.3.2019 RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.18800/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ANNUAL RETURN FOR 2011-12 FILED BEFORE THE 1ST RESPONDENT. EXHIBIT P2OF THE NOTICE DATED 20.02.2019 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE PETITION DATED 21.03.2019 FILED BEFORE THE 1ST RESPONDENT IN MALAYALAM ALONG WITH ENGLISH TRANSLATION. EXHIBIT P4OF

THE ASSESSMENT

ORDER NO.32150628235/2011-12 DATED 30.03.2019 ISSUED BY THE 1ST RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.19777/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 14.03.2019. EXHIBIT P2OF REPLY DATED 17.05.2019. EXHIBIT P3OF ASSESSMENT ORDER DATED 21.05.2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.19794/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF THE COMPOUNDING ORDER DATED 29.06.2018 ISSUED BY THE INTELLIGENCE OFFICER, KOZHIKODE FOR THE YEAR 2011-12. EXHIBIT P2 COPY OF NOTICE DATED 07.11.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P3 COPY OF ORDER DATED 31.12.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P4 COPY OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 2ND RESPONDENT DATED 29.03.2019 AND ITS ENGLISH TRANSLATION. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.20151/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE REPLY DATED 26-3-2019 SUBMITTED BY THE PETITIONER TO THE FIRST RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER DATED 30-3-2019 AND DEMAND NOTICE DATED 30-3-2019 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P3OF THE REVENUE RECOVERY NOTICE DATED 18- 6-2019 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

20208/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE NO. 32011388155/2011-12 DATED 29.01.2018 ISSUED UNDER SECTION 25(1) OF THE KVAT ACT BY THE 1ST RESPONDENT. EXHIBIT P2OF THE REVISED PRE ASSESSMENT NOTICE NO. 32011388155/2011-12 DATED 16.04.2018 ISSUED UNDER SECTION 25(1) OF THE KVAT ACT BY THE 1ST RESPONDENT. EXHIBIT P3OF THE ASSESSMENT ORDER NO. 32011388155/2011-12 DATED 16.04.2018 ISSUED UNDER SECTION 25(1) OF THE KVAT ACT BY THE 1ST RESPONDENT. EXHIBIT P4OF THE REVENUE RECOVERY NOTICE NO. 2019/9858/01 DATED 06.07.2019 ISSUED BY THE 4TH RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

20515/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE NOTICE ISSUED FOR THE YEAR 2011- 12 DATED 12.12.2018. EXHIBIT P2 AOF THE ASSESSMENT ORDER PASSED FOR THE YEAR 2011-12 DATED 28.1.2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

21244/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED FOR THE YEAR 2011-12 DATED 06.02.2019. EXHIBIT P2 AOF THE ASSESSMENT ORDER PASSED FOR THE YEAR 2011-12 DATED 20.03.2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.21452/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF NOTICE NO.32010671676/2011-12 DATED 22.2.2019 ISSUED BY THE STATE TAX OFFICER,FIRST CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, THIRUVANANTHAPURAM. EXHIBIT P2 THEOF

ASSESSMENT

ORDER NO.32010671676/2011-12 DATED 28.3.2019 PASSED BY THE STATE TAX OFFICER, FIRST CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT, THIRUVANANTHAPURAM. EXHIBIT P3 THEOF RELEVANT PAGE OF FINANCE ACT 2018. EXHIBIT P4 THEOF THE INTERIM ORDER IN WPC.NO.8779/2019 DATED 22.3.2019 OF THIS HON'BLE COURT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.21453/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 8.3.2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER NO 32071373515/2011-12 DATED 30.3.2019 ISSUED BY THE 1ST RESPONDENT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.21543/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 16.03.2019 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE REPLY DATED 08.05.2019 SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT. EXHIBIT P3OF THE ORDER WITH NO.32110717735/11-12 DATED 09.05.2019 PASSED BY THE 4TH RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P4OF DEMAND NOTICE DATED 09.05.2019 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.22104/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE IST RESPONDENT FOR THE YEAR 2011-12 DATED 24.3.2018. EXHIBIT P2OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY THE IST RESPONDENT FOR THE YEAR 2011-12 DATED 24.3.2018. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.23309/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 29.03.2019 EXHIBIT P2OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 29.03.2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.23313/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT UNDER THE KVAT ACT FOR THE YEAR 2010-11 DATED 29.03.2019. EXHIBIT P2OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT FOR THE YEAR 2010-11 DATED 29.03.2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.23616/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF NOTICE NO. 32011348375/2011-12 DATED 7/12/2018 ISSUED BY THE ASSISTANT COMMISSIONER OF STATE TAX, WORKS CONTRACT, STATE GOODS

AND SERVICE

TAX

DEPARTMENT, THIRUVANANTHAPURAM EXHIBIT P2 THEOF ASSESSMENT ORDER NO. 32011348375/2011-12 DATED 29/3/2019 PASSED BY THE ASSISTANT COMMISSIONER OF STATE TAX WORKS CONTRACT STATE

GOODS

AND SERVICE

TAX

DEPARTMENT THIRUVANANTHAPURAM. EXHIBIT P3 THEOF RELEVANT PAGE OF FINANCE ACT 2018. EXHIBIT P4 THEOF THE INTERIM ORDER IN WPC NO. 8779 /2019 DATED 22/3/2019 OF THIS HONBLE COURT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.23859/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 28.2.2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE REPLY DATED 25.3.2019 FILED BEFORE THE 1ST RESPONDENT EXHIBIT P3OF THE ASSESSMENT ORDER NO.32070360655/2011-12 DATED 1.8.2019 ISSUED BY THE 1ST RESPONDENT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

24395/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE SHOW CAUSE NOTICE DATED 29.3.2019 U/S 25(1) OF THE KVAT ACT ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE REPLY DATED 18.4.2019 FILED BEFORE THE 1ST RESPONDENT. EXHIBIT P3OF

THE ASSESSMENT

ORDER NO.32071383808/2011-12 DATED 25.6.2019 ISSUED BY THE 1ST RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

24727/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED FOR 2011-12 DATED 21.02.2019. EXHIBIT P2 AOF THE PROCEEDINGS OF ASSESSMENT PASSED FOR 2011-12 DATED 30.03.2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.27742/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE NO.32030939362/2011-12 DATED 11.03.2019 ISSUED UNDER SECTION 25(1) OF THE KVAT ACT BY THE 1ST RESPONDENT EXHIBIT P2OF

THE ASSESSMENT

ORDER NO.32030939362/2011-12 DATED 30.03.2019 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3OF THE REVENUE RECOVERY NOTICE NO.2019/6062/03 DATED 11.09.2019 ISSUED BY THE 4TH RESPONDENT RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C).NO.27872/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ANNUAL RETURN FOR THE YEAR 2011-12 FILED BEFORE THE 1ST RESPONDENT. EXHIBIT P2OF THE LETTER DATED 15.12.2014 INTIMATING THE CHANGE OF ADDRESS FILED BEFORE THE 1ST RESPONDENT. EXHIBIT P3OF THE EMAIL COMMUNICATION DATED 27.4.2017 FOR AMENDING THE ADDRESS FILED BEFORE THE 1ST RESPONDENT. EXHIBIT P4OF THE PROHIBITORY ORDER DATED 25.9.2019 AND THE LETTER ISSUED BY THE 3RD RESPONDENT TO THE 4TH RESPONDENT. EXHIBIT P5OF THE CERTIFIED COPY OF THE ASSESSMENT ORDER NO. 32071147378/2011-12 DATED 21.3.2019 ISSUED BY THE 1ST RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

28775/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 11.03.2019. EXHIBIT P2 COPY OF NOTICE IN FORM NO.1 ISSUED BY THE 2ND RESPONDENT DATED 06.09.2019 RESPONDENTS EXHIBITS:NIL //// P.A TO JUDGE

APPENDIX OF WP(C).NO.30131/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF ASSESSMENT ORDER UNDER SECTION 25(1) AND 22(7) OF KERALA VALUE ADDED TAX ACT, 2003, DATED 20.03.2019 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONERS IN RESPECT OF THE ASSESSMENT YEAR 2011-12 EXHIBIT P2 AOF DEMAND NOTICE UNDER SECTION 34 AND 7 OF REVENUE RECOVERY ACT ISSUED BY THE 3RD RESPONDENT ON BEHALF OF 2ND RESPONDENT DATED 19.09.2019 EXHIBIT P2 A AOF DEMAND NOTICE UNDER SECTION 34 OF 7 OF REVENUE RECOVERY ACT ISSUED BY THE 3RD RESPONDENT ON BEHALF OF 2ND RESPONDENT DATED 17.09.2019 RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

30256/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF

THE ASSESSMENT

ORDER NO.32040518185/2011-12 DATED 31.10.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE RECOVERY NOTICE NO.A7-230/2018- 19/275 (RRC/59/18-19) DATED 19.5.2019 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P3OF THE LETTER DATED 15.10.2019 ADDRESSED TO THE PETITIONER BY THE 4TH RESPONDENT. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

31560/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ORDER NO.32091427361/2011-12 DATED 29.03.2019. EXHIBIT P2OF THE FORM NO.25 CERTIFICATE OF RECOVERY OF SUM OTHER THAN PUBLIC REVENUE DUE ON LAND NO.A1- 395-(RRC 9/2019-20) AND DEMAND NOTICE U/S 7 DATED 4.7.2019. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE

APPENDIX OF WP(C)

.NO.

32439/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ORDER NO.32151092995/2011-12 DATED 28-07-2019. EXHIBIT P2OF THE NOTICE DATED 21-02-2019. EXHIBIT P3OF THE REPLY FILED BY THE PETITIONER. RESPONDENTS EXHIBITS:NIL //// P.S TO JUDGE