Manoj Mathew vs. State Of Kerala
Original PDF →(NO.2/2018/PWD) DATED 27.1.2018. EXHIBIT P2 AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 4TH RESPONDENT. EXHIBIT P2 (a) AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 5TH RESPONDENT. EXHIBIT P2 (b) AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 6TH RESPONDENT. EXHIBIT P2 (c) AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 7TH RESPONDENT. EXHIBIT P2 (d) AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 8TH RESPONDENT. EXHIBIT P3 AOF THE REPRESENTATION DATED 30.10.2019 ADDRESSED TO THE 2ND RESPONDENT. EXHIBIT P4 AOF THE CIRCULAR OF THE 2ND RESPONDENT DATED 27.12.2018 DIRECTING COMPLIANCE WITH GOVERNMENT ORDER DATED 27.10.2018. W.P.(C).No.29440/19 & connections :12: APPENDIX OF WP(C) 29767/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE GOVERNMENT ORDER (NO.87/2017/PWD) DATED 1.11.2017 EXHIBIT P1 A AOF THE CIRCULAR DATED 27.11.2017 OF THE 2ND RESPONDENT. EXHIBIT P2 AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 5TH RESPONDENT. EXHIBIT P2 A AOF THE REPRSENTATION DATED 24.10.2019 ADDRESSED TO THE 6TH RESPONDENT. EXHIBIT P2 B AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 7TH RESPONDENT. EXHIBIT P2 C AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 8TH RESPONDENT. EXHIBIT P2 D AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 9TH RESPONDENT. EXHIBIT P2 E AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 10TH RESPONDENT. EXHIBIT P2 F AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 11TH RESPONDENT. EXHIBIT P3 AOF THE REPRESENTATION DATED 30.10.2019 ADDRESSED TO THE 3RD RESPONDENT.
W.P.(C).No.29440/19 & connections :13: APPENDIX OF WP(C) 29909/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE GOVERNMENT ORDER NO.87/17/PWD)DATZED 1.11. 17. EXHIBIT P1 A AOF THE CIRCULAR DATED 27.11.2017 OF THE 2ND RESPONDENT EXHIBIT P2 AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 5TH RESPONDENT EXHIBIT P2 A AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 6TH RESPONDENT EXHIBIT P2 B AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 7TH RESPONDENT EXHIBIT P2 C AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 8TH RESPONDENT EXHIBIT P2 D AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 9TH RESPONDENT EXHIBIT P2 E AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 10TH RESPONDENT EXHIBIT P2(F) AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 11TH RESPONDENT EXHIBIT P2(G) AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 12TH RESPONDENT EXHIBIT P2(H) AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 13TH RESPONDENT EXHIBIT P3 AOF THE REPRESENTATIONI DATED 30.10.2019 ADDRESSED TO THE 2ND RESPONDENT EXHIBIT P3(A) AOF THE REPRESENTATION DATED 30- 10.2019 ADDRESSED TO THE 3RD RESPONDENT.
W.P.(C).No.29440/19 & connections :14: APPENDIX OF WP(C) 31325/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1:AOF THE GOVERNMENT ORDER NO.87/17/PWD) DATED 1.11. 17. EXHIBIT P1 A: AOF THE CIRCULAR DATED 27.11.2017 OF THE 2ND RESPONDENT EXHIBIT P2: AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 5TH RESPONDENT EXHIBIT P2 A: AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 6TH RESPONDENT EXHIBIT P2 B: AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 7TH RESPONDENT EXHIBIT P2 C: AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 8TH RESPONDENT EXHIBIT P2 D: AOF THE REPRESENTATION DATED 24.10.2019 ADDRESSED TO THE 9TH RESPONDENT EXHIBIT P3: AOF THE REPRESENTATIONI DATED 30.10.2019 ADDRESSED TO THE 3RD RESPONDENT
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.