Prince Polymers vs. State Of Kerala
Held
The provided judgment extract only lists the parties, their representatives, and the exhibits filed. It does not contain any reasoning, findings, or a definitive decision by the Court. Therefore, what the Court decided cannot be ascertained from the given text.
Facts
Multiple petitioners, including packaging and food ingredient manufacturers, filed writ petitions against police authorities and headload worker unions. The petitioners sought relief, likely related to disputes with the headload workers unions, as evidenced by notices issued by these unions and complaints filed with the police. The cases were heard together by the Kerala High Court.
Key Issues
The core legal issues, though not explicitly discussed in the provided text, appear to involve industrial disputes concerning headload workers and the petitioners' right to carry out their business operations, potentially seeking police protection against union interference. The mention of GST registration certificates in the exhibits indicates the petitioners are businesses operating under the GST regime.
Sections Cited
None
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.21976 OF 2019(V) PETITIONERS: 1 METRO PACKAGING REPRESENTED BY ITS MANAGER, JOBY O.S., KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 2 TICON PACKAGING, REPRESENTED BY ITS MANAGER, KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 3 PROMISE PACKAGING, REPRESENTED BY ITS PROPRIETOR, KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. BY ADVS. SRI.SHAJI THOMAS SRI.BINU PAUL SRI.JEN JAISON RESPONDENTS: 1 DEPUTY SUPERINTENDENT OF POLICE PERUMBAVOOR, ERNAKULAM DISTRICT-683542. 2 CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, KUNNATHUNADU P.O., ERNAKULAM DISTRICT-683542. 3 ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (CITU), NELLADU UNIT, NELLADU P.O., ERNAKULAM DISTRICT-686669, REPRESENTED BY ITS SECRETARY.
W.P.(C) No. 21976 of 2019 & con. cases ..2.. 4 BHARATHIYA MAZDOOR SANGH (BMS), KUNNATHUNADU MEGHALA, NELLADU P.O., ERNAKULAM DISTRICT-686669, REPRESENTED BY ITS SECRETARY. 5 KERALA STATE HEADLOAD WORKERS WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM DISTRICT-683542, REPRESENTED BY ITS SECRETARY. R3 BY A
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