Saras Spices vs. Deputy Superintendent Of Police

WP(C)/23563/2019HC KeralaGSTCNR KLHC01060680201906 December 2019Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR44 pages
For Petitioner: SRI.SHAJI THOMAS, SRI.BINU PAUL, SRI.JEN JAISON
AI SummaryPartly Allowed

Held

The Court held that the question of whether an establishment falls under the Schedule to the Act is a question of fact. It directed the contesting respondents to approach the competent authority under Section 21 of the Act for dispute resolution.

Facts

Petitioners, manufacturing units in an Industrial Estate, sought police protection to engage workers of their choice for loading and unloading. They argued their establishments were not covered by the Kerala Headload Workers Act, 1983. Registered workers under the Act obstructed their operations.

Key Issues

Whether the petitioners' manufacturing units are covered by the Kerala Headload Workers Act, 1983, and if so, can they engage their own workers for loading/unloading activities.

Sections Cited

Section 21

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.21976 OF 2019(V) PETITIONERS: 1 METRO PACKAGING REPRESENTED BY ITS MANAGER, JOBY O.S., KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 2 TICON PACKAGING, REPRESENTED BY ITS MANAGER, KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 3 PROMISE PACKAGING, REPRESENTED BY ITS PROPRIETOR, KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. BY ADVS. SRI.SHAJI THOMAS SRI.BINU PAUL SRI.JEN JAISON RESPONDENTS: 1 DEPUTY SUPERINTENDENT OF POLICE PERUMBAVOOR, ERNAKULAM DISTRICT-683542. 2 CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, KUNNATHUNADU P.O., ERNAKULAM DISTRICT-683542. 3 ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (CITU), NELLADU UNIT, NELLADU P.O., ERNAKULAM DISTRICT-686669, REPRESENTED BY ITS SECRETARY.

W.P.(C) No. 21976 of 2019 & con. cases ..2.. 4 BHARATHIYA MAZDOOR SANGH (BMS), KUNNATHUNADU MEGHALA, NELLADU P.O., ERNAKULAM DISTRICT-686669, REPRESENTED BY ITS SECRETARY. 5 KERALA STATE HEADLOAD WORKERS WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM DISTRICT-683542, REPRESENTED BY ITS SECRETARY. R3 BY A

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