Warriers Hospital And Panchakarma Centre vs. The Station House Officer

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WP(C)/23558/2019HC KeralaGSTCNR KLHC01060642201906 December 2019Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR44 pages

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.21976 OF 2019(V) PETITIONERS: 1 METRO PACKAGING REPRESENTED BY ITS MANAGER, JOBY O.S., KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 2 TICON PACKAGING, REPRESENTED BY ITS MANAGER, KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 3 PROMISE PACKAGING, REPRESENTED BY ITS PROPRIETOR, KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. BY ADVS. SRI.SHAJI THOMAS SRI.BINU PAUL SRI.JEN JAISON RESPONDENTS: 1 DEPUTY SUPERINTENDENT OF POLICE PERUMBAVOOR, ERNAKULAM DISTRICT-683542. 2 CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, KUNNATHUNADU P.O., ERNAKULAM DISTRICT-683542. 3 ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (CITU), NELLADU UNIT, NELLADU P.O., ERNAKULAM DISTRICT-686669, REPRESENTED BY ITS SECRETARY.

W.P.(C) No. 21976 of 2019 & con. cases ..2.. 4 BHARATHIYA MAZDOOR SANGH (BMS), KUNNATHUNADU MEGHALA, NELLADU P.O., ERNAKULAM DISTRICT-686669, REPRESENTED BY ITS SECRETARY. 5 KERALA STATE HEADLOAD WORKERS WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM DISTRICT-683542, REPRESENTED BY ITS SECRETARY. R3 BY ADV. SRI.K.S.ARUN KUMAR R5 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).22100/2019(J) AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..3.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22100 OF 2019(J) PETITIONER: NOUSHAD NAINA.M.S, AGED 50 YEARS DIRECTOR, CRUST N CRUMB FOOD, INGREDIENTS PVT LTD, KINFRA SMALL INDUSTRIES PARK, NELLAD P.O, 686 669 MUVATTUPUZHA DIST. ERNAKULAM BY ADVS. SRI.K.REGHU KOTTAPPURAM SRI.R.MAHESH (KOTTAPPURAM) SRI.MURUKESH REGHU RESPONDENTS: 1 THE STATION HOUSE OFFICER PATTIMATTOM POLICE STATION, PATTIMATTOM, ERNAKULAM 683562 2 THE CIRCLE INSPECTOR OF POLICE, PTTIMATTOM CIRCLE, PATTIMATTOM, DIST. ERNALKULAM 683562 3 THE SUPERINTENDENT OF POLICE, (RURAL), ALUVA , DIST. ERNAKULAM 683101 4 THE DEPUTY CHAIRMAN, KERALA HEAD LOAD WORKERS WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM 683542

W.P.(C) No. 21976 of 2019 & con. cases ..4.. 5 THE SECRETARY, ERNAKULAM JILLA HEAD LOAD AND GENERAL WORKERS UNION (CITU) NELLAD UNIT, NELLAD P.O, MUVATTUPUZHA 686 669 6 THE SECRETARY, BHARATHIYA MAZDOOR SANGHOM, KUNNATHUNADU MEKHALA, KUNNATHUNADU, ERNAKULAM 683565 R4 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB R5 BY ADV. SRI.K.S.ARUN KUMAR R5 BY ADV. SRI.JUSTINE JACOB BY SENIOR GOVERNMENT PLEADER SRI. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..5.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22105 OF 2019(K) PETITIONER: P.P.SHAMEENA, AGED 59 YEARS DIRECTOR, M.E POLYMERS PRIVATE LTD, KINFRA SMALL INDUSTRIAL PARK, NELLAD P.O 686 669 MUVATTUPUZHA, DIST. ERNAKULAM BY ADVS. SRI.K.REGHU KOTTAPPURAM SRI.R.MAHESH (KOTTAPPURAM) SRI.MURUKESH REGHU RESPONDENTS: 1 THE STATION HOUSE OFFICER PATTIMATTOM POLICE STATION, PATTIMATTOM, ERNAKULAM 683562 2 THE CIRCLE INSPECTOR OF POLICE, PATTIMATTOM CIRCLE, PATTIMATTOM, DIST. ERNAKULAM 683562 3 THE SUPERINTENDENT OF POLICE (RURAL) ALUVA, DIST. ERNAKULAM 683101 4 THE DEPUTY CHAIRMAN, KERALA HEAD LOAD WORKERS WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM 683542

W.P.(C) No. 21976 of 2019 & con. cases ..6.. 5 THE SECRETARY, ERNAKULAM JILLA HEAD LOAD AND GENERAL WORKERS UNION (CITU) NELLAD UNIT, NELLAD P.O, MUVATTUPUZHA 686 669 6 THE SECRETARY, BHARATHIYA MAZDOOR SANGHOM, KUNNATHUNDADU MEKHALA, KUNNATHUNADU, ERNAKULAM 683565 R4 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB R5 BY ADV. SRI.K.S.ARUN KUMAR BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..7.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22107 OF 2019(K) PETITIONER: CIJU RADHAKRISHNAN, AGED 36 YEARS DIRECTOR, ELIXER EXTRACTS PRIVATE LTD, KINFRA SMALL INDUSTRIES PARK, NELLAD P.O, 686669, MUVATTUPUZHA, DIST. ERNAKULAM. BY ADVS. SRI.K.REGHU KOTTAPPURAM SRI.M.MUKESH SRI.R.MAHESH (KOTTAPPURAM) SRI.MURUKESH REGHU RESPONDENTS: 1 STATION HOUSE OFFICER PATTIMATTOM POLICE STATION, PATTIMATTOM, ERNAKULAM-683562. 2 THE CIRCLE INSPECTOR OF POLICE, PATTIMATTOM CIRCLE, PATTIMATTOM, ERNAKULAM- 683562. 3 THE SUPERINTENDENT OF POLICE(RURAL) ALUVA, DISTRICT ERNAKULAM-683101. 4 THE DEPUTY CHAIRMAN, KERALA HEAD LOAD WORKERS WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM-683542. W.P.(C) No. 21976 of 2019 & con. cases ..8.. 5 THE SECRETARY, ERNAKULAM JILLA HEAD LOAD AND GENERAL WORKERS UNION(CITU), NELLAD UNIT, NELLAD P.O, MUVATTUPUZHA-686669. 6 THE SECRETARY, BHARATHIYA MAZDOOR SANGHOM, KUNNATHUNADU MEKHALA, KUNNATHUNADU, ERNAKULAM-683565. R4 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB R5 BY ADV. SRI.K.S.ARUN KUMAR BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..9.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22143 OF 2019(P) PETITIONER: PRINCE POLYMERS, HAVING ITS PRINCIPAL PLACE OF BUSINESS AT PMC, 1/162, CHURCH ROAD, VALLOM, RAYONPURAM, REPRESENTED BY ITS MANAGING PARTNER BINOY JOSEPH, RESIDING AT EDAPPULAVAN HOUSE, CHELAMATTOM VILLAGE, OKKAL P.O., KUNNATHUNADU TALUK, PERUMBAVOOR, PIN CODE- 683550. BY ADVS. SRI.VIZZY GEORGE KOKKAT SRI.NITHIN GEORGE SRI.B.DEEPAK RESPONDENTS: 1 STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM- 695001. 2 THE SUPERINTENDENT OF POLICE, ERNAKULAM RURAL, SP OFFICE OF THE SUPERINTENDENT OF POLICE, ALUVA, ERNAKULAM DISTRICT- 683101. 3 THE CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, PATTIMATTOM, ERNAKULAM, PIN CODE- 683562. W.P.(C) No. 21976 of 2019 & con. cases ..10.. 4 ERNAKULAM DISTRICT HEAD LOAD AND GENERAL WORKERS UNION, NELLADU UNIT, REGISTRATION NO.07/07/337/17, NELLAD P.O., KERALA, PIN CODE-686669, REPRESENTED BY ITS PRESIDENT. 5 BHARATHEEYA MAZDOOR SANGHAM, KUNNATHUNADU UNIT, KUNNATHUNADU, KERALA, PIN CODE- 683565, REPRESENTED BY ITS PRESIDENT. R4 BY ADV. SRI.K.S.ARUN KUMAR R4 BY ADV. SRI.JUSTINE JACOB BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..11.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22162 OF 2019(U) PETITIONER: JOY VARGHESE, AGED 51 YEARS MANAGING PARTNER, ST. MARYS RICE MILL, KINFRA SMALL INDUSTRIAL PARK, NELLAD P.O., - 686 669, MUVATTUPUZHA DISTRICT, ERNAKULAM. BY ADVS. SRI.K.REGHU KOTTAPPURAM SRI.R.MAHESH (KOTTAPPURAM) SRI.MURUKESH REGHU RESPONDENT: 1 THE STATION HOUSE OFFICER, PATTIMATTOM POLICE STATION, PATTMATTOM, ERANAKULAM - 683 562. 2 THE CIRCLE INSPECTOR OF POLICE PATTIMATTOM CIRCLE, PATTMATTOM, DISTRICT ERNAKULAM - 683 562. 3 THE SUPERINTENDENT OF POLICE, (RURAL), ALUVA, DISTRICT ERNAKULAM - 683 101. 4 THE DEPUTY CHAIRMAN, KERALA HEAD LOAD WORKERS WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM - 683 542. W.P.(C) No. 21976 of 2019 & con. cases ..12.. 5 THE SECRETARY, ERNAKULAM JILLA HEAD LOAD AND GENERAL WORKERS UNION (CITU), NELLAD UNIT, NELLAD P.O., MUVATTUPUZHA - 686 669. 6 THE SECRETARY, BHARATHIYA MAZDOOR SANGHOM, KUNNATHUNADU MEKALA, KUNNATHUNADU, ERNAKULAM - 683 565. R4 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB R5 BY ADV. SRI.K.S.ARUN KUMAR R5 BY ADV. SRI.JUSTINE JACOB BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..13.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22174 OF 2019(V) PETITIONER: M/S.PRIMA PLASTICS LTD., A PUBLIC LIMITED COMPANY HAVING ITS OFFICE AT DOOR NO.X/558 Q/A, KINFRA SIP, VALLEY ROAD, NELLAD.P.O., MAZHUVANNOOR VILLAGE, KERALA, PIN CODE-686669, REPRESENTED BY ITS MANAGER- SALES AND OPERATION AND AUTHORISED REPRESENTATIVE A.V.AUGUSTINE. BY ADVS. SRI.VIZZY GEORGE KOKKAT SRI.NITHIN GEORGE SRI.B.DEEPAK RESPONDENTS: 1 STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001. 2 THE SUPERINTENDENT OF POLICE, ERNAKULAM RURAL, SP OFFICE OF THE SUPERINTENDENT OF POLICE, ALUVA, ERNAKULAM DISTRICT-683101. 3 THE CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, PATTIMATTOM, ERNAKULAM, PIN CODE-683562. W.P.(C) No. 21976 of 2019 & con. cases ..14.. 4 ERNAKULAM DISTRICT HEAD LOAD AND GENERAL WORKERS UNION, NELLADU UNIT, REGISTRATION NO.07/07/337/17, NELLAD.P.O., KERALA, PIN CODE-686669, REPRESENTED BY ITS PRESIDENT. 5 BHARATHEEYA MAZDOOR SANGHAM, KUNNATHUNADU UNIT, KUNNATHUNADU, KERALA, PIN CODE-683565, REPRESENTED BY ITS PRESIDENT. R4 BY ADV. SRI.K.S.ARUN KUMAR BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..15.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22183 OF 2019(W) PETITIONER: RM EQUIPMENTS PARTNERSHIP FIRM REGISTERED UNDER THE PARTNERSHIP ACT, 1932 HAVING ITS UNIT AT KINFRA SIP, VALLEY ROAD, NELLAD P.O., KERALA, PIN CODE-686669, REPRESENTED BY ITS ACCOUNTS MANAGER SANJU M.R. BY ADVS. SRI.VIZZY GEORGE KOKKAT SRI.NITHIN GEORGE SRI.B.DEEPAK RESPONDENTS: 1 STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001. 2 THE SUPERINTENDENT OF POLICE, ERNAKULAM RURAL, SP OFFICE OF THE SUPERINTENDENT OF POLICE, ALUVA, ERNAKULAM DISTRICT-683101. 3 THE CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, PATTIMATTOM, ERNAKULAM, PINCODE-683562. W.P.(C) No. 21976 of 2019 & con. cases ..16.. 4 ERNAKULAM DISTRICT HEAD LOAD AND GENERAL WORKERS UNION, NELLADU UNIT, REGISTRATION NO.07/07/337/17, NELLAD P.O., KERALA, PIN CODE-686669, REPRESENTED BY ITS PRESIDENT. 5 BHARATHEEYA MAZDOOR SANGHAM, KUNNATHUNADU UNIT, KUNNATHUNADU, KERALA, PINCODE-683565, REPRESENTED BY ITS PRESIDENT. BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN R4 BY ADV. SRI.K.S.ARUN KUMAR R4 BY ADV. SRI.JUSTINE JACOB THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..17.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22213 OF 2019(B) PETITIONER: V KAMP POLY CARPERS LL.P A LIMITED LIABILITY PARTNERSHIP REGISTERED UNDER THE LIMITED LIABILITY PARTNERSHIP ACT, 2008 HAVING ITS UNIT AT KINFRA SIP, VALLEY ROAD, NELLAD P.O, KERALA, PIN CODE 686 669 REPRESENTED BY ITS MANAGING PARTNER, MR. P.V VARGHESE BY ADVS. SRI.VIZZY GEORGE KOKKAT SRI.NITHIN GEORGE SRI.B.DEEPAK RESPONDENTS: 1 STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001 2 THE SUPERINTENDENT OF POLICE, ERNAKULAM RURAL, SP OFFICE OF THE SUPERINTENDENT OF POLICE, ALUVA, ERNAKULAM DISTRICT 683101 3 THE CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, PATTIMATTOM, ERNAKULAM, PIN CODE 683562

W.P.(C) No. 21976 of 2019 & con. cases ..18.. 4 ERNAKULAM DISTRICT HEAD LOAD AND GENERAL WORKERS UNION, NELLADU UNIT, REGISTRATION NO. 07/07/337/17 NELLAD P.O, KERALA PIN CODE 686 669 REPRESENTED BY ITS PRESIDENT 5 BHARATHEEYA MAZDOOR SANGHAM, KUNNATHUNADU UNIT, KUNNATHUNADU KERALA PIN CODE 683565 REPRESENTED BY ITS PRESIDENT. R4 BY ADV. SRI.K.S.ARUN KUMAR BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..19.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.22315 OF 2019(L) PETITIONERS: 1 THREE STAR PACKINGS, REPRESENTED BY ITS MANAGING PARTNER KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 2 STATE POLY PACKS, REPRESENTED BY ITS MANGING PARTNER KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 3 AMENSCO MEDICAL TECHNOLOGIES PVT.LTD., REPRESENTED BY ITS MANAGING DIRECTOR, KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. 4 SPECIALITY INDIAN FOOD PARKS AND EXPORTS PVT.LTD., REPRESENTED BY ITS MANAGING DIRECTOR, KINFRA PARK, NELLADU P.O., ERNAKULAM DISTRICT. BY ADVS. SRI.SHAJI THOMAS SRI.BINU PAUL SRI.JEN JAISON RESPONDENTS: 1 DEPUTY SUPERINTENDENT OF POLICE, PERUMBAVOOR, ERNAKULAM DISTRICT - 683 542. W.P.(C) No. 21976 of 2019 & con. cases ..20.. 2 CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION (PATTIMATTOM), KUNNATHUNADU P.O., ERNAKULAM DISTRICT - 683 542. 3 ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (CITU), NELLADU UNIT, NELLADU P.O., ERNAKULAM DISTRICT - 686 669, REPRESENTED BY ITS SECRETARY. 4 BHARATHIYA MAZDOOR SANGH (BMS), KUNNATHUNADU MEGHALA, NELLADU P.O., ERNAKULAM DISTRICT - 686 669, REPRESENTED BY ITS SECRETARY. 5 KERALA STATE HEADLOAD WORKERS WELFARE FUND BOARD PERUMBAVOOR, ERNAKULAM DISTRICT - 683 542, REPRESENTED BY ITS SECRETARY. R3 BY ADV. SRI.K.S.ARUN KUMAR R3 BY ADV. SRI.JUSTINE JACOB R3 BY ADV. SMT.AMRUTHA P S R3 BY ADV. SMT.AMRUTHA K P R5 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..21.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.23294 OF 2019(J) PETITIONER: MOHAMMED SADIQUE, AGED 64 YEARS MANAGING PARTNER, FALCON MILLS, KINFRA PARK, NELLADU P.O, ERNAKULAM DISTRICT BY ADV. SRI.BINU PAUL RESPONDENTS: 1 DEPUTY SUPERINTENDENT OF POLICE PERUMBAVOOR. ERNAKULAM DISTRICT 683542 2 CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, KUNNATHUNADU P.O, ERNAKULAM DISTRICT 683542 3 ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (CITU), NELLADU UNIT, NELLADU P.O, ERNAKULAM DISTRICT 686 669,REPRESENTED BY ITS SECRETARY 4 BHARATHIYA MAZDOOR SANGH (BMS) KUNNATHUNADU MEGHALA , NELLADU P.O, ERNAKULAM DISTRICT 686 669 REPRESENTED BY ITS SECRETARY 5 KERALA STATE HEADLOAD WORKERS WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM DISTRICT 683542 REPRESENTED BY ITS SECRETARY

W.P.(C) No. 21976 of 2019 & con. cases ..22.. R5 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..23.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.23558 OF 2019(T) PETITIONER: WARRIERS HOSPITAL AND PANCHAKARMA CENTRE REPRESENTED BY AUTHORIZED SIGNATORY, UDAYAKUMAR. S, KINFRA SMALL INDUSTRIAL PARAK, NELLAD P.O., - 686 669, MUVATTUPUZHA, DISTRICT ERNAKULAM. BY ADVS. SRI.K.REGHU KOTTAPPURAM SRI.R.MAHESH (KOTTAPPURAM) SRI.MURUKESH REGHU SMT.DHANUJA M.S RESPONDENTS: 1 THE STATION HOUSE OFFICER KUNNATHUNADU POLICE STATION, PATTIMATTOM, ERNAKULAM - 683 562. 2 THE CIRCLE INSPECTOR OF POLICE KUNNATHUNADU CIRCLE, PATTIMATTOM, DISTRICT ERNAKULAM - 683 562. 3 THE SUPERINTENDENT OF POLICE (RURAL) ALUVA, DISTRICT ERNAKULAM - 683 562. 4 THE STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, GOVT. SECRETARIAT, THIRUVANANTHAPURAM - 695 001. W.P.(C) No. 21976 of 2019 & con. cases ..24.. 5 THEDEPUTY CHAIRMAN, KERALA HEAD LOAD WORKERS, WELFARE FUND BOARD, PERUMBAVOOR, ERNAKULAM - 683 542. 6 THE SECRETARY ERNAKULAM JILLA HEAD LOAD AND GENERAL WORKERS UNION (CITU), NELLAD UNIT, NELLAD P.O., MUVATTUPUZHA - 686 669. 7 THE SECRETARY BHARATHIYA MAZDOOR SANGHOM, KUNNATHUNADU MEKHALA, KUNNATHUNADU, ERNAKULAM - 683 565. R5 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB R6 BY ADV. SRI.T.B.HOOD R6 BY ADV. SMT.M.ISHA R6 BY ADV. SRI.K.S.ARUN KUMAR BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..25.. IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR FRIDAY, THE 06TH DAY OF DECEMBER 2019 / 15TH AGRAHAYANA, 1941 WP(C).No.23563 OF 2019(U) PETITIONERS: 1 SARAS SPICES, KINFRA SMALL INDUSTRIES PARK, NELLADU-683 562, ERNAKULAM, REPRESENTED BY ITS AUTHORIZED SIGNATORY MR. RAJESH T.P. 2 SEA LAND MARINES (P) LTD, KINFRA SMALL INDUSTRIES PARK, NELLADU-683 562, ERNAKULAM, REPRESENTED BY ITS MANAGER HR AND ADMINISTRATION MR. RAJESH T.P. BY ADVS. SRI.P.BENNY THOMAS SRI.D.PREM KAMATH RESPONDENTS: 1 DEPUTY SUPERINTENDENT OF POLICE PERUMBAVOOR, ERNAKULAM DISTRICT-683 542. 2 CIRCLE INSPECTOR OF POLICE, KUNNATHUNADU POLICE STATION, KUNNATHUNADU P.O.ERNAKULAM DISTRICT-683 542. 3 ERNAKULAM DISTRICT HEAD LOAD AND GENRAL WORKERS UNION (CITU), NELLADU UNIT, NELLADU P.O.ERNAKULAM DISTRICT- 686 669, REPRESENTED BY ITS SECRETARY.

W.P.(C) No. 21976 of 2019 & con. cases ..26.. 4 BHARATHIYA MAZDOR SANGH (BMS) KUNNATHUNADU MEGHALA, NELLADU P.O.ERNAKULAM DISTRICT-686 669, REPRESENTED BY ITS SECRETARY. 5 KERALA STATE HEAD LOAD WORKERS WELFATE FUND BOARD, PERUMBAVOOR, ERNAKULAM DISTRICT-683 542, REPRESENTED BY ITS SECRETARY R3 BY ADV. SRI.T.B.HOOD R3 BY ADV. SMT.M.ISHA R3 BY ADV. SRI.K.S.ARUN KUMAR R5 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB BY SENIOR GOVERNMENT PLEADER SRI. P.P. THAJUDHEEN THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 06.12.2019, ALONG WITH WP(C).21976/2019 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) No. 21976 of 2019 & con. cases ..27.. W.P.(C) Nos. 21976, 22100, 22105, 22107, 22143, 22162, 22174, 22183, 22213, 22315, 23294, 23558 & 23563 of 2019 ------------------------------------------------- JUDGMENT Petitioners in this batch of writ petitions are stated to be manufacturing units functioning in an Industrial Estate. The dispute in the writ petitions concerns the right of the petitioners to engage workers of their choice for the purpose of carrying out the loading and unloading works in their establishments. The Industrial Estate is one situated in an area to which the functional operation of the Kerala Headload Workers (Regulation of Employment and Welfare) Scheme, 1983 (the Scheme) framed under the Kerala Headload Workers Act (the Act) is extended. The stand of the petitioners in the writ petitions is that the Act does not apply to them as their establishments would not fall under the Establishments included in the Schedule to the Act. It is alleged by the petitioners that nevertheless, the loading and unloading activities in their establishments are being obstructed by the

W.P.(C) No. 21976 of 2019 & con. cases ..28.. workers registered under the Scheme on the ground that no one other than them can be engaged by the petitioners to carry out the said works. The petitioners therefore, seek police protection for carrying out the loading and unloading works in their establishments.

2.

It is seen that interim orders have been granted in all these writ petitions permitting the petitioners to engage workers of their choice for carrying out the loading and unloading works in their establishments, and the works in the establishments are now being carried out on the strength of the said interim orders.

3.

Heard the learned counsel for the petitioners, the learned counsel for the contesting respondents as also the learned Standing Counsel for the Kerala Headload Workers Welfare Board.

4.

Placing reliance on the Larger Bench decision of this court in Theresa Jose v. Sub Inspector of Police (2015 (1) KLT 485), the learned counsel for the petitioners submitted that the establishments of the petitioners being manufacturing units and the loading and unloading works in

W.P.(C) No. 21976 of 2019 & con. cases ..29.. their establishments being only incidental, their establishments would not fall under any of the establishments included in the Schedule to the Act.

5.

Placing reliance on the Division Bench decision of this court in Amma Granites and Tiles v. District Labour Officer (2016 (3) KLT 625), the learned counsel for the contesting respondents submitted that the question as to whether a particular establishment would fall under the Schedule to the Act is a pure question of fact and an adjudication as to that question cannot be undertaken in a proceedings under Article 226 of the Constitution of India. It was asserted by the learned counsel for the contesting respondents that the establishments of the petitioners would certainly fall under one or other establishments included in the Schedule to the Act. According to the learned counsel, the writ petitions for police protection preferred on the premise that the establishments of the petitioners would not fall under the Schedule to the Act is, therefore, not maintainable.

6.

I have considered the contentions raised by the learned counsel for the parties on either side and perused

W.P.(C) No. 21976 of 2019 & con. cases ..30.. the judgments cited by them.

7.

A conspectus of the statutory provisions and the decisions of this court including the decisions cited by the learned counsel for the parties indicate beyond doubt that the question as to whether a particular establishment would fall under the Schedule to the Act is a pure question of fact. Section 21 of the Act provides a mechanism for resolution of such disputes. Having regard to the fact that the petitioners have been permitted by this court in terms of the interim orders to carry out the works in their establishments by engaging workers of their choice, I am of the view that the writ petitions can be disposed of permitting the contesting respondents to approach the competent authority under Section 21 of the Act for resolution of the dispute as to their right to carry out the loading and unloading works in the establishments of the petitioners. It is also directed that if the contesting respondents raise disputes as regards their rights under Section 21 of the Act, the competent authority shall resolve the same in accordance with the provisions contained in the Act, within three months. Needless to say that the

W.P.(C) No. 21976 of 2019 & con. cases ..31.. interim orders passed by this Court in these matters will be in force till the disputes are resolved under under Section 21 of the Act and thereafter, the rights of parties would be governed by the decisions taken in the said proceedings. P.B.SURESH KUMAR JUDGE ds 06.12.2019

W.P.(C) No. 21976 of 2019 & con. cases ..32.. APPENDIX OF WP(C) 21976/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 TRUE PHOTOCOPY OF THE G.O.(RT) NO.766/2001 DATED 24.08.2001 ISSUED BY THE DEPARTMENT OF INDUSTRIES. EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTICE DATED 05.08.2019 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P3 TRUE PHOTOCOPY OF THE COMPLAINT DATED 08.08.2019 SUBMITTED BY THE PETITIONERS BEFORE THE 2ND RESPONDENT.

W.P.(C) No. 21976 of 2019 & con. cases ..33.. APPENDIX OF WP(C) 22100/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 A PHOTO COPY OF CERTIFICATE OF INCORPORATION UNDER COMPANIES ACT EXHIBIT P2 A PHOTOCOPY OF NOTIFICATION VIDE G.O(RT) NO. 766/2001/ID DATED 24-08- 2001 EXHIBIT P3 A PHOTOCOPY OF ORDER VIDE G.O(MS) NO. 32/2014/ID DATED 28-2-2014 EXHIBIT P4 A PHOTO COPY OF LETTER NO. 17/08/2004 PER EOU KL CSEZ/3575 DATED 8-7-2015 EXHIBIT P5 A PHOTOCOPY OF GREEN CARD NO. 341/CSEZ/2015 DATED 21-7-2015. EXHIBIT P6 THE PHOTOCOPY OF REGISTRATION AS MICRO AND MEDIUM ENTERPRISES EXHIBIT P7 THE PHOTO COPIES OF IDENTITY CARDS ISSUED TO COMPANY WORKEERS EXHIBIT P8 A PHOTO COPY OF GST REGISTRATION CERTIFICATE DATED 1-7-2019 EXHIBIT P9 A PHOTOCOPY OF THE NOTICE DATED 31-7- 2019 ISSUED BY THE 5TH RESPONDENT EXHIBIT P10 A PHOTO COPY OF NOTICE ISSUED BY THE 6TH RESPONDENT UNION EXHIBIT P11 A PHOTO COPY OF PETITION DATED 6-8- 2019 BEFORE THE 1ST RESPONDENT

W.P.(C) No. 21976 of 2019 & con. cases ..34.. APPENDIX OF WP(C) 22105/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 A PHOTO COPY OF CERTIFICATE OF INCORPORATION UNDER COMPANIES ACT EXHIBIT P2 A PHOTOCOPY OF NOTIFICATION VIDE G.O (RT) NO. 766/2001/ID DATED 24-08-2001 EXHIBIT P3 A PHOTOCOPY OF ORDER VIDE G.O(M.S) NO. 32/2014/ID DATED 28-2-2014 EXHIBIT P4 A PHOTOCOPY OF STATEMENT OF RAW MATERIALS USED EXHIBIT P5 A PHOTOCOPY OF CERTIFICATE OF REGISTRATION UNDER GOODS AND SERVICES ACT DATED 13-12-2017 EXHIBIT P6 A PHOTOCOPY OF REGISTRATION AS MICRO AND MEDIUM ENTERPRISES EXHIBIT P7 A PHOTOCOPY OF THE NOTICE DATED 31-7- 2019 ISSUED BY THE 5TH RESPONDENT EXHIBIT P8 A PHOTO COPY OF NOTICE ISSUED BY THE 6TH RESPONDENT UNION EXHIBIT P9 A PHOTO COPY OF PETITION DATED 6-8- 2019 BEFORE THE 1ST RESPONDENT

W.P.(C) No. 21976 of 2019 & con. cases ..35.. APPENDIX OF WP(C) 22107/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 A PHOTOCOPY OF CERTIFICATE OF INCORPORATION UNDER COMPANIES ACT. EXHIBIT P2 A PHOTOCOPY OF NOTIFICATION VIDE G.O. (RT), NO.766/2001/ID DATED 24/08/2001. EXHIBIT P3 A PHOTOCOPY OF ORDER VIDE G.O(MS)NO.32/2014/ID DATED 28.2.2014. EXHIBIT P4 A PHOTOCOPY OF REGISTRATION CERTIFICATE EXHIBIT P5 A PHOTOCOPY OF REGISTRATION AS MICRO AND MEDIUM ENTERPRISES. EXHIBIT P6 THE PHOTOCOPY OF LICENCE OBTAINED FROM COMMISSIONERATE OF FOOD AND SAFETY VALID UP TO 9.3.2024. EXHIBIT P7 A PHOTO COPY OF LICENCE DATED 28.12.2015 UNDER BOILERS AND FACTORIES ACT VALID UP TO 31ST DECEMBER 2020. EXHIBIT P8 A PHOTO COPY OF REGISTRATION CERTIFICATE DATED 21.09.2017 UNDER GOODS AND SERVICE ACT. EXHIBIT P9 A PHOTOCOPY OF THE NOTICE DATED 31.7.2019 ISSUED BY THE 5TH RESPONDENT. EXHIBIT P10 A PHOTO COPY OF NOTICE ISSUED BY THE 6TH RESPONDENT UNION. EXHIBIT P11 A PHOTO COPY OF PETITION DATED 6.8.2019 BEFORE THE 1ST RESPONDENT.

W.P.(C) No. 21976 of 2019 & con. cases ..36.. APPENDIX OF WP(C) 22143/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE GAZETTE NOTIFICATION NO.1292 DATED 04.09.2001. EXHIBIT P2 THEOF THE LEASE DEED DATED 20.01.2010. EXHIBIT P3 THEOF UDHYOG AADHAR REGISTRATION CERTIFICATE DATED 01.10.2009. EXHIBIT P4 THEOF THE NOTICE DATED 05.08.2019 ISSUED BY THE 5TH RESPONDENT. EXHIBIT P5 THEOF THE RECEIPT ALONG WITH THE COPY OF COMPLAINT DATED 08.08.2019. W.P.(C) No. 21976 of 2019 & con. cases ..37.. APPENDIX OF WP(C) 22162/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 A PHOTOCOPY OF NOTIFICATION VIDE G.O. (RT) NO.766/2001/ID DATED 24.8.2001. EXHIBIT P2 A PHOTOCOPY OF ORDER VIDE G.O.(M.S.) NO.32/2014/ID DATED 28.2.2014. EXHIBIT P3 A PHOTO COPY OF IDENTITY CARDS. EXHIBIT P4 A PHOTOCOPY OF CONSENT TO OPERATE ISSUED BY POLLUTION CONTROL BOARD. EXHIBIT P5 THE PHOTOCOPY OF FACTORY LICENCE VALID UP 31ST DECEMBER 2020. EXHIBIT P6 A PHOTO COPY OF LICENCE UNDER FOOD AND SAFETY. EXHIBIT P7 A PHOTO COPY OF REGISTRATION CERTIFICATE DATED 17.7.2018 UNDER GOODS & SERVICES ACT. EXHIBIT P8 A PHOTOCOPY OF UDYOG ADHAR MEMORANDUM AS MOCRO SMALL MEDIUM ESTABLISHMENT. EXHIBIT P9 A PHOTO COPY OF NOTICE 31.7.2019 ISSUED BY 5TH RESPONDENT. EXHIBIT P10 A PHOTO COPY OF NOTICE ISSUED BY 6TH RESPONDENT. EXHIBIT P11 A PHOTOCOPY OF PETITION DATED 6.8.2019 BEFORE IST RESPONDENT.

W.P.(C) No. 21976 of 2019 & con. cases ..38.. APPENDIX OF WP(C) 22174/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE POWER OF ATTORNEY DATED 28.3.2017. EXHIBIT P2 THEOF THE GAZETTE NOTIFICATION NO.1292 DATED 4.9.2001. EXHIBIT P3 THEOF THE LEASE DEED DATED 30.5.2007. EXHIBIT P4 THEOF UDHYOG AADHAR REGISTRATION CERTIFICATE DATED 24.12.2005. EXHIBIT P5 THE LIST OF EMPLOYEES OF THE PETITIONER. EXHIBIT P6 THEOF THE NOTICE DATED 1.8.2019 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P7 THEOF THE NOTICE DATED 5.8.2019 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P8 THEOF THE RECEIPT ALONG WITH THE COPY OF COMPLAINT DATED 7.8.2019. W.P.(C) No. 21976 of 2019 & con. cases ..39.. APPENDIX OF WP(C) 22183/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF REGISTRATION CERTIFICATION UNDER GST OF THE PETITIONER DATED 17.07.2018. EXHIBIT P2 THEOF AUTHORIZATION IN FAVOUR OF ACCOUNTS MANAGER SANJU M.R. EXHIBIT P3 THEOF THE GAZETTE NOTIFICATION NO.1292 DATED 04.09.2001. EXHIBIT P4 THEOF THE LEASE DEED DATED 30.03.2012. EXHIBIT P5 THEOF UDHYOG AADHAR REGISTRATION CERTIFICATE DATED 16.07.2007. EXHIBIT P6 THEOF THE NOTICE DATED 05.08.2019 ISSUED BY THE 5TH RESPONDENT. EXHIBIT P7 THEOF THE RECEIPT ALONG WITH THE COPY OF COMPLAINT DATED 08.08.2019. W.P.(C) No. 21976 of 2019 & con. cases ..40.. APPENDIX OF WP(C) 22213/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THECERTIFICATION OF INCORPORATION OF THE PETITIONER DATED 11-10-2011 EXHIBIT P2 THEOF THE GAZETTE NOTIFICATION NO. 1292 DATED 04-09-2001 EXHIBIT P3 THEOF THE LEASE DEED DATED 03-08-2013 EXHIBIT P4 THEOF UDHYOG AADHAR REGISTRATION CERTIFICATE DATED 12-12- 2012 EXHIBIT P5 THEOF THE ATTENDANCE REGISTER FOR THE MONTH OF AUGUST 2019 EXHIBIT P6 THEOF THE NOTICE DATED 01- 08-2019 ISSUED BY THE 4TH RESPONDENT EXHIBIT P7 THEOF THE NOTICE DATE 05- 08-2019 ISSUED BY THE 5TH RESPONDENT EXHIBIT P8 THEOF THE RECEIPT ALONG WITH THE COPY OF COMPLAINT DATED 08- 08-2019

W.P.(C) No. 21976 of 2019 & con. cases ..41.. APPENDIX OF WP(C) 22315/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 TRUE PHOTOCOPY OF THE G.O.(RT) NO.766/2001 DATED 24/08/2001 ISSUED BY THE DEPARTMENT OF INDUSTRIES. EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTICE DATED 05/08/2019 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P3 TRUE PHOTOCOPY OF THE COMPLAINT DATED 12/08/2019 SUBMITTED BY THE 1ST PETITIONER. EXHIBIT P4 TRUE PHOTOCOPY OF THE COMPLAINT DATED 12/08/2019 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P5 TRUE PHOTOCOPY OF THE COMPLAINT DATED 12/08/2019 SUBMITTED BY THE 3RD PETITIONER. EXHIBIT P6 TRUE PHOTOCOPY OF THE COMPLAINT DATED 06/08/2019 SUBMITTED BY THE 4TH PETITIONER BEFORE THE 2ND RESPONDENT.

W.P.(C) No. 21976 of 2019 & con. cases ..42.. APPENDIX OF WP(C) 23294/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 TRUE PHOTOCOPY OF THE G.O(RT) NO. 766/2001 DATED 24-08-2001 ISSUED BY THE DEPARTMENT OF INDUSTRIES EXHIBIT P2 TRUE PHOTOCOPY OF THE NOTICE DATED 05- 08-2019 ISSUED BY THE 4TH RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE COMPLAINT DATED 08-08-2019 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P4 TRUE PHOTOCOPY OF THE RECEIPT DATED 08-08-2019 ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT TO THE PETITIONER.

W.P.(C) No. 21976 of 2019 & con. cases ..43.. APPENDIX OF WP(C) 23558/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 A PHOTOCOPY OF GOVT. ORDER G.O.(RT) NO.766/2001/ID DATED 24.8.2001. EXHIBIT P2 A PHOTOCOPY OF THE ORDER VIDE G.O.(MS) NO.32/2014/ID DATED 28.2.2014. EXHIBIT P3 A PHOTOCOPY OF ACKNOWLEDGEMENT OF MEMORANDUM DATED 16.6.2007. EXHIBIT P4 A PHOTOCOPY OF CERTIFICATE DATED 31.3.2014 OF GOODS MANUFACTURING PRACTICE. EXHIBIT P5 A PHOTOCOPY OF FACTORY LICENCE DATED 26.12.2018 FROM THE DEPARTMENT OF FACTORES AND BOILERS. EXHIBIT P6 A PHOTOCOPY OF CERTIFICATE EVIDENCING RENEWAL OF LICENCE TO MANUFACTURE AYURVEDIC DRUGS DATED 15.3.2019. EXHIBIT P7 A PHOTOCOPY OF LETTER DATED 29.3.2007. EXHIBIT P8 A PHOTOCOPY OF LETTER DATED 11.5.2007. EXHIBIT P9 A PHOTOCOPY OF NOTICE DATED 31.7.2019 ISSUED BY 6TH RESPONDENT. EXHIBIT P10 A PHOTOCOPY OF NOTICE DATED 5.8.2019 ISSUED BY THE 7TH RESPONDENT. EXHIBIT P11 A PHOTOCOPY OF PETITION DATED 21.8.2019 ADDRESSED TO THE IST RESPONDENT. EXHIBIT P12 A PHOTOCOPY OF ORDER DATED 21.3.2019 IN WPC NO.6597/2019. W.P.(C) No. 21976 of 2019 & con. cases ..44.. APPENDIX OF WP(C) 23563/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE GO DATED 24.8.2001 ISSUED BY THE DEPARTMENT OF INDUSTRIES EXHIBIT P2OF THE NOTICE DATED 5.8.2019 ISSUED BY THE 4TH RESPONDENT EXHIBIT P3OF THE COMPLAINT DATED 5.8.2019 SUBMITTED BY THE PETITIONER EXHIBIT P4OF THE ORDER DATED 13.8.2019 IN WPC NO 21976/2019

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