Village International School vs. The State Tax Officer

FOR 2014-15. EXHIBIT P2 AOF THE FIRST APPELLATE ORDER FOR 2015-16 EXHIBIT P3OF THE RELEVANT PORTION OF THE 2ND APPEAL FOR 2014-2015 FILED BY THE STATE. EXHIBIT P3 AOF THE RELEVANT PORTION OF THE 2ND APPEAL FOR 2015-16 FILED BY THE STATE. EXHIBIT P4 EXTRACT OF THE NEW PROVISION S.31A OF THE KVAT ACT. EXHIBIT P5OF THE CIRCULAR NO. 3/2019 DATED 01.04.2019. EXHIBIT P6OF THE APPLICATION IN ANNEXURE 1 DATED 05.08.2019 TO OPT AMNESTY SCHEME FILED BY THE PETITIONER.

W.P.(C).Nos.31298 & 31691/2019 :: 8 :: EXHIBIT P7OF THE NOTICE DATED 09.08.2019 REJECTING THE OPTION, ISSUED BY THE 1ST RESPONDENT. EXHIBIT P8OF THE FURTHER REPRESENTATION OF THE PETITIONER TO GET THE BENEFIT OF THE SCHEME FILED BEFORE THE 2ND RESPONDENT. EXHIBIT P9 RESPONDENTS EXHIBITS:OF THE LETTER NO. DC/KTM/D8/3261/2019 DATED 03.10.2019 STATING THE INELIGIBILITY, BY THE 2ND RESPONDENT. NIL. //// P.S. TO JUDGE

APPENDIX OF W.P(C).NO.31691/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE DY. COMMISSIONER (APPEALS), KOTTAYAM FOR THE YEARS 2012-13 TO 2015-16. EXHIBIT P2 COPY OF APPELLATE ORDER ISSUED BY THE ASST. COMMISSIONER (APPEALS), KOTTAYAM IN KVATA NO.215/2019. EXHIBIT P2 (a) COPY OF APPELLATE ORDER ISSUED BY THE ASST. COMMISSIONER (APPEALS), KOTTAYAM IN KVATA NO.216/2019. EXHIBIT P2 (b) COPY OF APPELLATE ORDER ISSUED BY THE ASST. COMMISSIONER (APPEALS), KOTTAYAM IN KVATA NO.217/2019. EXHIBIT P2 (c) COPY OF APPELLATE ORDER ISSUED BY THE ASST. COMMISSIONER (APPEALS), KOTTAYAM IN KVATA NO.218/2019. EXHIBIT P3 COPY OF APPLICATION FOR SETTLING THE ARREARS UNDER THE AMNESTY SCHEME WITH A COVERING LETTER SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT. EXHIBIT P4 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT. EXHIBIT P5 RESPONDENTS EXHIBITS: COPY OF CIRCULAR NO.3/2019 ISSUED BY THE 2ND RESPONDENT. NIL. //// P.S. TO JUDGE