Hotel Victory K.R.International v. The Kunnamkulam Municipality

Court: Kerala High Court
Case number: WP(C)/30922/2019
Date of judgment: 16 Dec 2019
Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Petitioner: HOTEL VICTORY K.R.INTERNATIONAL
Respondent: THE KUNNAMKULAM MUNICIPALITY
CNR: KLHC010804082019

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