Kannur Lulu Sarees And Textiles PVT.LTD vs. The Controller General Of Patents, Designs And Trademarks Office Of The Trade Marks Registry
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN FRIDAY, THE 13TH DAY OF MARCH 2020 / 23RD PHALGUNA, 1941 WP(C).No.30767 OF 2019(U) PETITIONER: KANNUR LULU SAREES AND TEXTILES PVT. LTD DOOR NO.33/1151(I), MUSTHAFA TOWER, THAVAKKARA ROAD, KANNUR , KANNUR , KERALA. REPRESENTED BY ITS DIRECTOR ABDUL HAMEED P.P.S, S/O MAMMU, AGED 59 YEARS BY ADVS. SRI.S.SREEKUMAR (SR.) SRI.P.MARTIN JOSE SRI.P.PRIJITH SRI.THOMAS P.KURUVILLA SRI.R.GITHESH SRI.AJAY BEN JOSE SRI.MANJUNATH MENON SHRI.HARIKRISHNAN S. RESPONDENTS: 1 THE CONTROLLER GENERAL OF PATENTS, DESIGNS AND TRADEMARKS OFFICE OF THE TRADE MARKS REGISTRY, BOUNDHIK SAMPADA BHAWAN, NEAR ANTOP HILL HEAD POST OFFICE, S.M ROAD, ANTOP HILL, MUMBAI - 400 037. 2 THE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.