Saleem vs. State Of Kerala
Original PDF →WP(C)/8589/2020HC KeralaGSTCNR KLHC01021972202018 March 2020Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS5 pages
NO.1898/DOQ/S2/2019 DATED 23.09.2019 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER. EXHIBIT P9 THEOF THE REPORT NO.B5- 23670/2018 DATED 27.11.2019 ISSUED BY THE 3RD RESPONDENT AND THE SKETCH.
W.P(C) No.8589 of 2020 5 EXHIBIT P10 THEOF THE LOCATION SKETCH OF THE PROPERTY PREPARED BY THE 6TH RESPONDENT. EXHIBIT P11 THEOF THE APPLICATION DATED 09.03.2020 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AND ITS RECEIPT. EXHIBIT P12 THEOF THE APPLICATION DATED 09.03.2020 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT AND ITS RECEIPT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.