Symega Food Ingerdients LTD vs. Union Of INDIA
Original PDF →WP(C)/13277/2020HC KeralaGSTCNR KLHC01033705202003 July 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL6 pages
Before: Dr.Tushara James, learned Government Pleader
DATED 28.5.2020
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.