Suntronics Systems And Controls vs. State Tax Officer
Original PDF →WP(C)/13418/2020HC KeralaGSTCNR KLHC01034076202006 July 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL5 pages
Before: Dr.Thushara
NO.32071632074/2015-16 DATED 30.1.2020 ISSUED BY THE RESPONDENT. EXHIBIT P5OF THE ASSESSMENT ORDER NO.32071632074/2016-17 DATED 30.1.2020 ISSUED BY THE RESPONDENT. EXHIBIT P6OF THE ASSESSMENT ORDER NO.32071632074/2017-18 DATED 30.1.2020 ISSUED BY THE RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.