Oura Venture vs. The Assistant Commissioner
Original PDF →NO.32081409292/2015/16 DATED 23.04.2018 FOR THE YEAR 2015-16 U/S.8(F) OF KVAT ACT ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P3-OF THE APPEAL DATED 01.10.2019 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P4OF THE DELAY CONDONATION PETITION DATED 01.10.2019 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P5-OF THE NOTICE NO.32081409292/2015/16 DATED 08.06.2020 FOR THE YEAR 2015-16 U/S.25(1) OF KVAT ACT ISSUED BY THE 1ST RESPONDENT EXHIBIT P6-OF JUDGMENT IN W.P(C).NO.18066/2019 DATED 17.12.2019 RESPONDENTS EXHIBITS:NIL //// P.A TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.