Sri. Biju T.C. , Proprietor vs. The State Tax Officer
Original PDF →WP(C)/15467/2020HC KeralaGSTCNR KLHC01039230202029 July 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR3 pages
EXHIBIT P3OF THE STAY PETITION DATED 4.6.2020 FILED BEFORE THE 2ND RESPONDENT. EXHIBIT P4OF THE NOTICE ISSUED BY THE 1ST RESPONDENT UNDER SECTION25(1) OF THE KVAT ACT DATED 15.03.2020 EXHIBIT P5OF JUDGMENT IN W.P(c) NO.18066/2019 DATED 17.12.2019
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.