BharatTaxGST

Amani Machine Centre vs. The State Tax Officer

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WP(C)/2757/2020HC KeralaGSTCNR KLHC01007914202030 July 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR8 pages

NO.ZJ3209190019351 FOR A DEMAND OF RS.4,65,366/-FOR THE MONTH OF AUGUST 2018. EXHIBIT P2OF THE EMAIL COMMUNICATION DATED 22.11.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190019371 FOR A DEMAND OF RS.4,62,424/-FOR THE MONTH OF SEPTEMBER 2018. EXHIBIT P3OF THE EMAIL COMMUNICATION DATED 22.11.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190019391 FOR A DEMAND OF RS.4,57,324/-FOR THE MONTH OF 0CTOBER 2018. EXHIBIT P4OF THE EMAIL COMMUNICATION DATED 26.11.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190019401 FOR A DEMAND OF RS.4,51,440/-FOR THE MONTH OF NOVEMBER 2018. EXHIBIT P5OF THE EMAIL COMMUNICATION DATED 29.11.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190019431 FOR A DEMAND OF RS.4,45,360/-FOR THE MONTH OF DECEMBER 2018. EXHIBIT P6OF THE EMAIL COMMUNICATION DATED 26.12.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190019461 FOR A DEMAND OF RS.4,91,454/-FOR THE MONTH OF JANUARY 2019. EXHIBIT P7OF THE EMAIL COMMUNICATION DATED 26.12.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190019491 FOR A DEMAND OF RS.5,25,390/-FOR THE MONTH OF FEBRUARY 2019. WP(C).No.2757 OF 2020(T) 6 EXHIBIT P8OF THE EMAIL COMMUNICATION DATED 26.12.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190019521 FOR A DEMAND OF RS.4,47,460/-FOR THE MONTH OF MARCH 2019. EXHIBIT P9OF THE EMAIL COMMUNICATION DATED 26.12.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190022031 FOR A DEMAND OF RS.4,22,414/-FOR THE MONTH OF APRIL 2019. EXHIBIT P10OF THE EMAIL COMMUNICATION DATED 26.12.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190022151 FOR A DEMAND OF RS.4,16,334/-FOR THE MONTH OF MAY 2019. EXHIBIT P11OF THE EMAIL COMMUNICATION DATED 26.12.2019 WHERE THE PETITIONER IS ASSESSED UNDER SECTION ASMT 13 AS PER ORDER NO.ZJ3209190022191 FOR A DEMAND OF RS.4,10,450/-FOR THE MONTH OF JUNE 2019. EXHIBIT P12OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 20.9.2019 FOR THE MONTH OF AUGUST 2018. EXHIBIT P13OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 20.9.2019 FOR THE MONTH OF SEPTEMBER 2018. EXHIBIT P14OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 20.9.2019 FOR THE MONTH OF 0CTOBER 2018. EXHIBIT P15OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 20.9.2019 FOR THE MONTH OF NOVEMBER 2018. EXHIBIT P16OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 20.9.2019 FOR THE MONTH OF DECEMBER 2018. EXHIBIT P17OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT

WP(C).No.2757 OF 2020(T) 7 DATED 20.9.2019 FOR THE MONTH OF JANUARY 2019. EXHIBIT P18OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 20.9.2019 FOR THE MONTH OF FEBRUARY 2019. EXHIBIT P19OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 20.9.2019 FOR THE MONTH OF MARCH 2018. EXHIBIT P20OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 23.9.2019 FOR THE MONTH OF APRIL 2019. EXHIBIT P21OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 23.9.2019 FOR THE MONTH OF MAY 2019. EXHIBIT P22OF THE ASSESSMENT ORDER IN FORM GST ASTM-13 UNDER SECTION 62 OF THE ACT DATED 20.9.2019 FOR THE MONTH OF JUNE 2019. EXHIBIT P23OF THE GSTR-3B RETURN MADE FOR THE MONTH FOR THE AMOUNT OF AUGUST -2018 DATED 28.11.2019 EXHIBIT P24OF THE GSTR-3B RETURN MADE FOR THE MONTH OF SEPTEMBER-2018 DATED 22.12.2019 EXHIBIT P25OF THE GSTR-3B RETURN MADE FOR THE MONTH OF OCTOBER -2018 DATED 05.12.2019 EXHIBIT P26OF THE GSTR-3B RETURN MADE FOR THE MONTH OF NOVEMBER-2018 DATED 05.12.2019 EXHIBIT P27OF THE GSTR-3B RETURN MADE FOR THE MONTH OF DECEMBER-2018 DATED 05.12.2019 EXHIBIT P28OF THE GSTR-3B RETURN MADE FOR THE MONTH OF JANUARY -2019 DATED 05.12.2019 EXHIBIT P29OF THE GSTR-3B RETURN MADE FOR THE MONTH OF FEBRUARY-2019 DATED 05.12.2019 EXHIBIT P30OF THE GSTR-3B RETURN MADE FOR THE MONTH OF MARCH-2019 DATED 05.12.2019

WP(C).No.2757 OF 2020(T) 8 EXHIBIT P31OF THE GSTR-3B RETURN MADE FOR THE MONTH OF APRIL-2019 DATED 05.12.2019 EXHIBIT P32OF THE GSTR-3B RETURN MADE FOR THE MONTH OF MAY-2019 DATED 05.12.2019 EXHIBIT P33OF THE GSTR-3B RETURN MADE FOR THE MONTH OF MAY-2019 DATED 09.12.2019 EXHIBIT P34OF THE GSTR-3B RETURN MADE FOR THE MONTH OF JUNE -2019 DATED 09.12.2019 EXHIBIT P35OF THE REPLY FROM THE ADDTITIONAL 2ND RESPONDENT DATED 03.02.2020

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.