Nature Lite Roofings vs. The Asistant State Tax Officer
Original PDF →WP(C)/15597/2020HC KeralaGSTCNR KLHC01039417202030 July 2020Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR4 pages
DATED 17.7.2020 DECLARING WARD I OF KUZHUPPILLY AS CONTAINMENT ZONE. EXHIBIT P8(C)OF LIST OF CONTAINMENT ZONES IN KERALA PUBLISHED IN OFFICIAL WEBSITE OF KERALA GOVERNMENT. EXHIBIT P8(D)OF NEWSPAPER REPORT DATED 12.7.2020. EXHIBIT P8(E)OF NEWSPAPER REPORT DATED 14.7.2020. RESPONDENTS EXHIBITS:NIL //// P.A TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.