Nature Lite Roofings vs. The Assistant State Tax Officer
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR THUR AY, THE 30TH DAY OF JULY 2020 / 8TH SRAVANA, 1942 WP(C).No.14851 OF 2020 PETITIONER/S: NATURE LITE ROOFINGS AYYAMPILLY P.O., KUZHUPPILLY, ERNAKULAM-682501, REPRESENTED BY ITS PROPRIETRESS SMT.RAJASREE RADHAKRISHNAN.K. BY ADVS. SRI.K.S.HARIHARAN NAIR SMT.G.REMADEVI SMT.HARIMA HARIHARAN SHRI.RAJATH R NATH RESPONDENT/S: 1 THE ASSISTANT STATE TAX OFFICER SQUAD NO.III, NORTH PARAVOOR, MATTANCHERY AT ALUVA, KERALA GOODS AND SERVICES TAX DEPARTMENT, PIN-683101. 2 THE JOINT COMMISSIONER OF STATE TAX (APPEALS), STATE GOODS AND SERVICE TAX DEPARTMENT, GST COMPLEX, PERUMANOOR POST, THEVARA, ERNAKULAM, PIN-682015. 3 THE BRANCH MANAGER, THE FEDERAL BANK LTD., CHERAI, PIN-683514. THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 30.07.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.14851 OF 2020 2 JUDGMENT Taking note of the submission of the learned counsel for the petitioner that the matter has become infructuous, the writ petition is dismissed as infructuous. A.K.JAYASANKARAN NAMBIAR JUDGE SJ
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.