Suresh Mathew vs. The Principal Chief Conservator Of Forests
Original PDF →WP(C)/24241/2020HC KeralaGSTCNR KLHC01060539202016 November 2020Bench: HONOURABLE MR.JUSTICE N.NAGARESH22 pages
DATED 19.6.2020 OF THIS HON'BLE COURT IN WPC NO.11854/2020. ANNEXURE A2 THEOF THE INTERIM ORDER DATED 30.6.2020 OF THIS HON'BLE COURT IN WPC NO.11854/2020.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.