Bose Thomas vs. The State Of Kerala

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WP(C)/22944/2020HC KeralaGSTCNR KLHC01057263202016 November 2020Bench: HONOURABLE MR.JUSTICE N.NAGARESH22 pages

DATED 19.6.2020 OF THIS HON'BLE COURT IN WPC NO.11854/2020. ANNEXURE A2 THEOF THE INTERIM ORDER DATED 30.6.2020 OF THIS HON'BLE COURT IN WPC NO.11854/2020.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.