Kottackal Timbers vs. The State Of Kerala
Original PDF →RP/849/2020HC KeralaGSTCNR KLHC01060870202016 November 2020Bench: HONOURABLE MR.JUSTICE N.NAGARESH22 pages
DATED 19.6.2020 OF THIS HON'BLE COURT IN WPC NO.11854/2020. ANNEXURE A2 THEOF THE INTERIM ORDER DATED 30.6.2020 OF THIS HON'BLE COURT IN WPC NO.11854/2020.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.