Muhammed Nizar C.P. vs. Regional Transport Officer
Original PDF →WP(C)/37612/2018HC KeralaGSTCNR KLHC01086801201813 January 2021Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN7 pages
DATED 17.10.2018OF THE INVOICE DATED 02.10.2018OF THE INVOICE DATED 03.11.2018 EXHIBIT P14:OF GST RETURN (QUARTERLY) OF DECEMBER 2018. RESPONDENT'S EXHIBITS: EXHIBIT R1(a): AOF THE ENQUIRY REPORT OF THE MOTOR VEHICLE INSPECTOR.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.