Nishad vs. The State Of Kerala

Crl.MC/106/2021HC KeralaGSTCNR KLHC01001302202125 February 2021Bench: HONOURABLE MR.JUSTICE V.G.ARUN3 pages

For Respondent: PP T.R.RENJITH

AI SummaryWithdrawn

Held

The High Court accepted the petitioner's request to withdraw the Criminal Miscellaneous Case. Consequently, the petition was dismissed as withdrawn.

Facts

The petitioner, Nishad, filed a Criminal Miscellaneous Case (Crl.MC.No.106 OF 2021) before the High Court. During the proceedings, the petitioner sought permission from the Court to withdraw the petition, indicating an intent to pursue remedies at a later stage.

Key Issues

The primary legal issue decided by the Court in this judgment was whether to grant the petitioner's request to withdraw the Criminal Miscellaneous Case.

AI-generated summary — verify with the full judgment below

Cause title — parties, addresses and appearances

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE V.G.ARUN THURSDAY, THE 25TH DAY OF FEBRUARY 2021 / 6TH PHALGUNA, 1942 Crl.MC.No.106 OF 2021(C) CRIME NO.356/2020 OF POOKOTTUMPADAM POLICE STATION, MALAPPURAM PETITIONER/ACCUSED: NISHAD AGED 31 YEARS S/O. ABDULLAKUTTY, KILIYIDUKKIL HOUSE, THOTTEKKARA, POOKKOOTTUMPADAM P. O., MALAPPURAM DISTRICT, PIN - 679 332. BY ADVS. SRI.S.SANTHOSH KUMAR SRI.S.VINODKUMAR SRUTHY N. BHAT SRI.P.VIJAYA BHANU (SR.) RESPONDENT/STATE/DEFACTO COMPLAINANT: 1 THE STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM - 682 031. 2 STATION HOUSE OFFICER POOKKOOTTUMPADAM POLICE STATION, MALAPPURAM DISTRICT, PIN - 679332. R1 BY GOVERNMENT PLEADER OTHER PRESENT: PP T.R.RENJITH THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON 25.02.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING: CRL.MC.No.106 OF 2021 2

Dated this the 25th day of February 2021 Learned Counsel for the petitioner seeks permission to withdraw the Criminal M.C. to work out his remedy at a later stage. The request is accepted and the Criminal M.C. is dismissed as withdrawn. V.G.ARUN JUDGE NB

CRL.MC.No.106 OF 20

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