P.L.Mohanan vs. The Changanassery Municipality
Original PDF →WP(C)/8091/2021HC KeralaGSTCNR KLHC01021162202108 April 2021Bench: HONOURABLE MR. JUSTICE SATHISH NINAN4 pages
DATED 09.02.2021. EXHIBIT P8OF THE STOP MEMO BY 2ND RESPONDENTS DATED 18.03.2021. EXHIBIT P9OF THE APPLICATION FOR LICENSE DATED 20.03.2021. EXHIBIT P9(A)OF THE POSTAL RECEIPT OF THE APPLICATION FOR LICENSE DATED 20.03.2021. -----
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.