Plants INDIA Agro Machineries PVT LTD vs. The Kerala State Coir Corporation LTD

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WP(C)/1327/2021HC KeralaGSTCNR KLHC01004063202116 September 2021Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN8 pages

NUMBERED AS G.O.(RT) NO.5382/2020/FIN. DATED 18/09/2020. EXHIBIT P2OF THE TENDER SCHEDULE DATED 19/11/2020 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3OF THE LETTER DATED 22/12/2020 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONERS COMMUNICATING THE RESULTS OF THE TENDER. EXHIBIT P4OF THE LETTER DATED 30/12/2020 ISSUED BY THE 1ST PETITIONER TO THE 1ST RESPONDENT EXHIBIT P5OF THE PURCHASE ORDER DATED 07/01/2021 ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER. EXHIBIT P6OF THE EXTRACT OF THE E- TENDERING WEBSITE SHOWING THAT THE REQUIRED DETAILS AND DOCUMENTS SUBMITTED BY THE 1ST PETITIONER. EXHIBIT P7OF THE PARTNERSHIP DEED DATED 05/01/2017 SUBMITTED BY THE 5TH RESPONDENT AS A PART OF ITS BID. EXHIBIT P8OF THE PAN CARD AND GST REGISTRATION CERTIFICATE UPLOADED BY THE 5TH RESPONDENT AS A PART OF ITS BID. EXHIBIT P9OF COPIES OF THE BALANCE SHEET AND PROFIT AND LOSS ACCOUNT OF DIGITAL INSTRUMENTS AND CONTROL SYSTEMS SUBMITTED BY THE 5TH RESPONDENT AS A PART OF ITS BID. EXHIBIT P10OF THE COMPANY PROFILE OF

WP(C) NO. 1327 OF 2021 7 DIGITAL INSTRUMENTS & CONTROL SYSTEMS SUBMITTED BY THE 5TH RESPONDENT AS A PART OF ITS BID. EXHIBIT P11OF COPIES OF THE TWO CLIENT PERFORMANCE CERTIFICATE SUBMITTED BY THE 5TH RESPONDENT AS A PART OF ITS BID. EXHIBIT P12OF THE 'LIST OF SIMILAR SYSTEMS MANUFACTURED, SUPPLIED, INSTALLED AND COMMISSIONED DURING LAST 18 YEARS' SUBMITTED BY THE 5TH RESPONDENT AS PART OF ITS BID. EXHIBIT P13OF THE UNDATED LETTER STATED TO HAVE BEEN ISSUED BY THE AUTHORIZED SIGNATORY OF THE 6TH RESPONDENT. EXHIBIT P14OF THE SCREENSHOT OF THE WEBSITE AVAILABLE AT THE URL MENTIONED IN EXT.P13. EXHIBIT P15OF THE MINUTES OF MEETING OF THE TECHNICAL COMMITTEE FOR THE TENDER. EXHIBIT P16OF THE EMAIL DATED 15.12.2020 ISSUED BY THE 1ST RESPONDENT TO THE 1ST PETITIONER EXHIBIT P17OF THE CONSIGNMENT TRACKING DETAILS OF THE REGISTERED POST SENT TO THE 1ST PETITIONER BY THE 1ST RESPONDENT OBTAINED FROM THE WEBSITE OF THE DEPARTMENT OF POSTS, GOVERNMENT OF INDIA EXHIBIT P18OF THE CLARIFICATIONS ISSUED BY THE 1ST RESPONDENT ON 27.5.2020 FOR TENDER ID 349545 EXHIBIT P19OF THE LETTER ISSUED BY THE 4TH RESPONDENT TO THE 1ST RESPONDENT.

WP(C) NO. 1327 OF 2021 8 RESPONDENT'S/S EXHIBITS EXHIBIT R1(a) THEOF THE LETTER OF AWARD OF WORK IN RELATION TO THE E-TENDER NOTICE DATED 17.12.2015 EXHIBIT R1(b) THEOF THE PROCEEDINGS DATED 20.06.2016 EXHIBIT R1(c) THEOF THE LETTER DATED 12.01.2020 EXHIBIT R1(d) THEOF THE WORK ORDER ISSUED IN FAVOUR OF THE RESPONDENT NO.4 EXHIBIT R1(e) THEOF THE WORK ORDER ISSUED IN FAVOUR OF THE RESPONDENT NO.5 EXHIBIT R1(f) THEOF THE MINUTES OF THE COMMITTEE DATED 18.12.2020

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.