Ance O. Reji vs. The Manager
Held
The Court closed the present writ petition, granting the petitioner liberty to raise all contentions from this case in the previously filed connected writ petition (W.P.(C)No.14810 of 2021).
Facts
The petitioner filed a writ petition against Canara Bank. His counsel informed the Court that a connected writ petition (W.P.(C)No.14810 of 2021) had already been filed, covering similar contentions.
Key Issues
The key issue was whether the present writ petition should proceed when a connected writ petition covering the same contentions had already been filed by the petitioner.
AI-generated summary — verify with the full judgment below
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN THURSDAY, THE 28TH DAY OF OCTOBER 2021 / 6TH KARTHIKA, 1943 WP(C) NO. 1327 OF 2020 PETITIONER: ANCE O. REJI, AGED 38 YEARS S/O. REJI POULOSE, PONNAL HOUSE, VETTICKAL P O, THIRUVANIYOOR, PUTHENCRUZ, ERNAKULAM, 682314. BY ADV V.JOHN MANI RESPONDENTS: 1 THE MANAGER, CANARA BANK, THRIPUNITHURA BRANCH, THRIPUNITHURA, ERNAKULAM-682301 2 THE MANAGER, CANARA BANK MULAMTHURUTHY BRANCH, KARAVOTTAKIRIZ, MULAMTHURUTHY, 682314. 3 THE MANAGER CANARA BANK, REGIONAL OFFICE, SPENCER JUNCTION, PALAYAM, THIRUVANANTHAPURAM, KERALA-695001. BY ADVS. SRI.M.GOPIKRISHNAN NAMBIAR, SC SRI.K.JOHN MATHAI SRI.JOSON MANAVALAN SRI.KURYAN THOMAS SRI.PAULOSE C. ABRAHAM SRI.RAJA KANNAN THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 28.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO.1327/2020 2 P.V.KUNHIKRISHNAN, J -------------------------------------- W.P.(C)No.1327 of 2020 -------------------------------------- Dated this the 28th day of October 2021 JUDGMENT The learned counsel for the petitioner submitted that he had already filed W.P. (C)No.14810 of 2021 and the prayers in that w
The judgment continues below.
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