The Nedumangad Taluk Government Employees' Welfare Cooperative Society Limited No. T. 1490 v. The Joint Registrar Of Co-Operative Societies (General)
Original PDF →WP(C)/5288/2022HC KeralaGSTCNR KLHC01011463202209 March 2022Bench: HONOURABLE MR. JUSTICE SATHISH NINAN3 pages
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SATHISH NINAN WEDNE AY, THE 9TH DAY OF MARCH 2022 / 18TH PHALGUNA, 1943 WP(C) NO. 5288 OF 2022 PETITIONER/S: THE NEDUMANGAD TALUK GOVERNMENT EMPLOYEES' WELFARE COOPERATIVE SOCIETY LIMITED NO. T. 1490 NEDUMANGAD, THIRUVANANTHAPURAM, REPRESENTED BY ITS PRESIDENT BY ADVS. GEORGE POONTHOTTAM (SR.) NISHA GEORGE REGINALD VALSALAN RESPONDENT/S: 1 THE JOINT
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